JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,257 of 61,203
High Courts11 Jul 1912
In Re: Mahadev Yadneshwar Joshi
Bombay High Court · (1912) 14 BOMLR 715
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts11 Jul 1912Dismissed
Jiwa Vs Emperor
Allahabad High Court · 17 Ind. Cas. 713
United Provinces Municipalities Act, 1900 — Section 147
High Courts10 Jul 1912
Sakharam Govinda Vs Dagadu Miran
Bombay High Court · (1912) 14 BOMLR 739
Dekkhan Agriculturists Relief Act, 1879 — Section 13(g)
High Courts10 Jul 1912
Kalika Prasad Tewari and Others Vs Inayat Husain and Others
Allahabad High Court · 16 Ind. Cas. 216
High Courts09 Jul 1912
Ganendra Mchan Chowdhury and Others Vs Gya Prosad Tewari and Another
Calcutta High Court · 16 Ind. Cas. 52
Guardians and Wards Act, 1890 — Section 29Registration Act, 1908 — Section 17, 49
High Courts09 Jul 1912
Gour Kishore Basak Vs Chandra Mohan Bandopadhaya
Calcutta High Court · 16 Ind. Cas. 394
High Courts09 Jul 1912Dismissed
Ganga Prosad Vs Lachman Das and Another
Allahabad High Court · 16 Ind. Cas. 404
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jul 1912
Jogemaya Dasee Vs Akhoy Coomar Das
Calcutta High Court · (1913) ILR (Cal) 140 : 18 Ind. Cas. 954
High Courts08 Jul 1912Dismissed
W. Stewart Vs The New Zealand Insurance Co., Ld.
Calcutta High Court · (1912) 07 CAL CK 0051
High Courts08 Jul 1912
Syed Asad Reza Vs Wahidunnessa Begum
Calcutta High Court · 57 Ind. Cas. 70
Civil Procedure Code, 1908 (CPC) — Section 47, 51
High Courts08 Jul 1912
Dharam Chand Boid and Another Vs Mouji Shahu and Others
Calcutta High Court · 16 Ind. Cas. 440
High Courts08 Jul 1912
Ram Charan Das and Others Vs Joy Ram Majhi and Others
Calcutta High Court · 16 Ind. Cas. 825
Transfer of Property Act, 1882 — Section 41
High Courts08 Jul 1912
Nanda Gopal Sinha Roy and Others Vs Srimati Pareshmoni Debi and Others
Calcutta High Court · 17 Ind. Cas. 478
High Courts08 Jul 1912
Sant Pershad Singh Vs Sheo Narayan Singh and Others
Calcutta High Court · 15 Ind. Cas. 728
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Jul 1912
Munshi Kali Sankar Sahay and Others Vs Maharajah Protap Udai Nath Saha
Calcutta High Court · 16 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jul 1912Disposed Of
Muhammad Husain and Another Vs Ilahi Bakhsh
Allahabad High Court · 17 Ind. Cas. 92