High Courts13 Feb 1912
Bhondo Vs Salig Ram and Another
Allahabad High Court · 14 Ind. Cas. 810
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,23,205 Indian judgments.
12,23,205 judgments in All Courts · page 60,259 of 61,161
High Courts13 Feb 1912
Jambu Prasad Vs Muhammad Aftab Ali Khan and Others
Allahabad High Court · (1912) 02 AHC CK 0008
High Courts13 Feb 1912
Sri Rajah Prakasarayanim Garu and Others Vs Y.P. Venkata Rao
Madras High Court · (1915) ILR (Mad) 160
High Courts12 Feb 1912
Radha Kant Chakravarti Vs Ramananda Shaha
Calcutta High Court · 13 Ind. Cas. 698
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts12 Feb 1912
Sheikh Kalimuddin Vs Musammat Mahurni and Another
Calcutta High Court · 13 Ind. Cas. 690
Civil Procedure Code, 1908 (CPC) — Section 105Probate and Administration Act, 1881 — Section 78
High Courts12 Feb 1912
Narendra Mohan Ghose Chowdhury Vs Emperor
Calcutta High Court · 14 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(b)
High Courts12 Feb 1912
Radha Kanta Chakravarti Vs Ramananda Shaha
Calcutta High Court · (1912) ILR (Cal) 513
Civil Procedure Code, 1908 (CPC) — Section 98Evidence Act, 1872 — Section 115
High Courts12 Feb 1912
Kalimuddin Vs Meharui
Calcutta High Court · (1912) ILR (Cal) 563
Probate and Administration Act, 1881 — Section 78, 79, 86
High Courts12 Feb 1912Dismissed
Adanki Teli and Others Vs Motichand and Others
Allahabad High Court · 16 Ind. Cas. 102
High Courts11 Feb 1912
Emperor Vs Lalji Bhanji
Bombay High Court · (1912) 14 BOMLR 306
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 408
High Courts09 Feb 1912Dismissed
Murli Dhar and Others Vs Sita Ram
Allahabad High Court · 14 Ind. Cas. 121
North Western Provinces Tenancy Act, 1901 — Section 159, 164
High Courts09 Feb 1912
Bikram Singh Vs Narain and Others
Allahabad High Court · 14 Ind. Cas. 59
Limitation Act, 1963 — Section 5
High Courts09 Feb 1912
Muthusawmi Pillay Vs Jafar Husain Khan Sahib and Another
Madras High Court · 14 Ind. Cas. 215
Madras Estates Land Act, 1908 — Section 3(2)
High Courts09 Feb 1912
Sivavadivelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · (1912) 22 MLJ 404
Limitation Act, 1887 — Article 44
High Courts09 Feb 1912
Amavasaya Chinna Krishna Reddy and Others Vs Marri Poliah of Chilamanur
Madras High Court · 15 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 447
High Courts09 Feb 1912
Sivavadevelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · 15 Ind. Cas. 365
Limitation Act, 1877 — Article 44
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakrishna Yachendra Bahadur, K.C.I.E., Panchahzar, Munsubdar, Raja of Venkatagiri Vs V. China Reddy and Others
Madras High Court · (1914) ILR (Mad) 408
High Courts08 Feb 1912
Abdul Karim Abu Ahmad Khan Ghaznavi and Another Vs Abdus Subhan Chowdhury and Another
Calcutta High Court · 14 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 19