High Courts16 Aug 1910
Rajagopala Reddi Vs Nathu Govinda Reddi and Others
Madras High Court · (1911) 21 MLJ 445
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,261 of 61,069
High Courts16 Aug 1910
Iburamsa Rowthan and Others Vs Thiruvenkatasami Naick (died) and Others
Madras High Court · (1910) 20 MLJ 743
High Courts15 Aug 1910
Burle Jagganna and Others Vs Yelugula Latchanna and Another
Madras High Court · 7 Ind. Cas. 871
High Courts15 Aug 1910Dismissed
Abdul Majid and Others Vs Jawahir Lal
Allahabad High Court · (1910) 08 AHC CK 0003
High Courts15 Aug 1910
Muthu Alagappa Chettiar and Another Vs Ramalinga Gurukkal and Others
Madras High Court · 7 Ind. Cas. 870
High Courts15 Aug 1910
Pattath Manakkal Narayanan Somayajipad Vs Kannanoor Kanisaka Manakkal Narayanan Atisheeripad and Others
Madras High Court · 7 Ind. Cas. 853
High Courts12 Aug 1910
Shivi Gowda and Others Vs Fernandes and Others
Madras High Court · (1911) ILR (Mad) 513
High Courts12 Aug 1910
Surendra Nath Ghose Vs Emperor
Calcutta High Court · (1911) ILR (Cal) 75
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 24, 25, 464, 471
High Courts12 Aug 1910
Sagore Nath Bose and Another Vs Rakhal Dasi Debi
Calcutta High Court · 7 Ind. Cas. 912
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts12 Aug 1910
Jeevanbai Vs Manordas Lachmandas
Bombay High Court · (1910) 12 BOMLR 992
Transfer of Property Act, 1882 — Section 2
High Courts12 Aug 1910Dismissed
Tatyarao Venkatrao Vase Vs Puttappa Kotrappa
Bombay High Court · (1910) 12 BOMLR 940
Transfer of Property Act, 1882 — Section 85
High Courts12 Aug 1910Allowed
Shri Sitaram Pandit Vs Shri Harihar Pandit
Bombay High Court · (1910) 12 BOMLR 910
High Courts12 Aug 1910
Shiev Gowda Vs C.S. Fernandez
Madras High Court · (1911) ILR (Mad) 513 : (1911) 21 MLJ 391
High Courts12 Aug 1910
Nadamuni Narayana Iyengar Vs Veerabhadra Pillai alias Rangaratnam Pillai represented by his Mother and next Friend Sowbhakiath Ammal
Madras High Court · (1911) ILR (Mad) 417
High Courts12 Aug 1910
Nadamuni Narayana Iyengar Vs Veerabhadra Pillai alias Rangaratnam Pillai
Madras High Court · (1911) 21 MLJ 928
High Courts11 Aug 1910Allowed
R.D. Sethna Vs The National Bank of India
Bombay High Court · (1910) 12 BOMLR 870
Contract Act, 1872 — Section 178
High Courts11 Aug 1910
Emperor Vs Mulshankar Harinand Bhat
Bombay High Court · (1910) 12 BOMLR 750
Penal Code, 1860 (IPC) — Section 421Presidency Towns Insolvency Act, 1909 — Section 17
High Courts11 Aug 1910Dismissed
Lachman Das Vs Hanuman Prasad
Allahabad High Court · (1910) 08 AHC CK 0001