JUDGMENT DATABASE

Search 12,23,725 Indian judgments.

12,23,725 judgments in All Courts · page 60,260 of 61,187

High Courts29 Apr 1912Dismissed

Balli and Another Vs Naubat Singh

Allahabad High Court · 16 Ind. Cas. 120

North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)North Western Provinces Tenancy Act, 1901 — Section 34, 4(5)
High Courts26 Apr 1912Dismissed

Lalijan Vs Mahomed Shafi Khan

Allahabad High Court · 16 Ind. Cas. 105

Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10Letters Patent Act, 1865 — Section 10