High Courts30 Mar 1911
Sheo Parsan Ray Vs Bishen Pargash Narain Singh
Calcutta High Court · (1911) 03 CAL CK 0023
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,258 of 61,106
High Courts30 Mar 1911
Pattanur Velangeri Edathil Rairu Nambiar and Others Vs Kiloth Thazhath Vittil Narayanan Nambiar and Others
Madras High Court · (1911) 21 MLJ 585
High Courts30 Mar 1911
Sheik Ibrahim Tharagan and Another Vs K.R. Rama Iyer and Others
Madras High Court · (1912) ILR (Mad) 685 : (1911) 21 MLJ 508
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts29 Mar 1911
Ganga Pershad Sahu Vs Jhalo
Calcutta High Court · (1911) ILR (Cal) 862
Guardians and Wards Act, 1890 — Section 39Hindu Widows Remarriage Act, 1856 — Section 3
High Courts29 Mar 1911Allowed
Sarat Chandra Banerjee Vs Apurba Krishna Roy and others
Calcutta High Court · (1911) 03 CAL CK 0001
High Courts29 Mar 1911
Mahamed Kasim Sahib Vs Panchapakesa Chetti
Madras High Court · (1912) ILR (Mad) 578 : 17 Ind. Cas. 233
High Courts28 Mar 1911
The Maharajah of Burdwan Vs Apurba Krishna Roy
Calcutta High Court · (1911) 03 CAL CK 0004
Privy Council28 Mar 1911
Kunwar Gobind Krishna Narain and Another Vs Lala Khunni Lal; Lala Kanhaiya Lal; Sarnam Singh and others
Privy Council · (1911) 38 IndApp 87
High Courts28 Mar 1911
Sriman Sri Parasarabhattar Sri Alagasinga Bhattar Ayyavaralangaru Vs The Taluq Board and Another
Madras High Court · 16 Ind. Cas. 626
High Courts27 Mar 1911
Shanmugam Pillai Vs Suryanarayana Pillai and Others
Madras High Court · 15 Ind. Cas. 688
High Courts27 Mar 1911
The Public Prosecutor Vs Shaik Ahmed
Madras High Court · (1911) 21 MLJ 439
Penal Code, 1860 (IPC) — Section 341
High Courts24 Mar 1911Dismissed
Tarabati Koer Vs Lala Jagdeo Narain and others
Calcutta High Court · (1911) 03 CAL CK 0012
High Courts24 Mar 1911Dismissed
Jugal Kishore and Another Vs Jugal Kishore
Allahabad High Court · (1911) 03 AHC CK 0021
High Courts24 Mar 1911
Mankara Kovilagam Manager Vedapuratti alias Valia Thampuratti Avergal and Others and Maunnargaht Mooppil Nair Vs Malamkattil Koppan Nair and Others
Madras High Court · (1912) ILR (Mad) 708 : (1911) 21 MLJ 434
High Courts23 Mar 1911
Kesho Prasad Singh Vs Srinibash Prasad Singh
Calcutta High Court · (1911) ILR (Cal) 791
Specific Relief Act, 1877 — Section 45
High Courts23 Mar 1911
Anivillah Sundararamaya Vs Cherla Seethamma and Others
Madras High Court · (1911) 21 MLJ 695
High Courts22 Mar 1911
Nalain Padmanabham Vs Sait Badrinadh Sarda and Others
Madras High Court · (1912) ILR (Mad) 582