High Courts15 Jul 1912
Maganchand Fulchand Vs Vithalrao Kamalrao
Bombay High Court · (1912) 14 BOMLR 793 : 17 Ind. Cas. 148
Bombay Hereditary Offices Act, 1874 — Section 11
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,256 of 61,203
High Courts15 Jul 1912Dismissed
Krishna Jiva Tewari and Others Vs Bishnath and Others
Allahabad High Court · 16 Ind. Cas. 392
Evidence Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 59Evidence Act, 1872 — Section 69
High Courts15 Jul 1912
Kambai Naidu and Others Vs Sankarammal and Others
Madras High Court · 16 Ind. Cas. 224
Succession Certificate Act, 1889 — Section 4
High Courts15 Jul 1912
Sri Rajah Bonunadevara Venkata Narasimha Naidu Bahadur, Zamindar Garu Vs Samanedam Ramamma and Others
Madras High Court · 16 Ind. Cas. 208
High Courts13 Jul 1912
Kamla Prasad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 574
Penal Code, 1860 (IPC) — Section 290
High Courts12 Jul 1912Dismissed
Lala Fateh Chand Vs Rani Kishen Kunwar
Bombay High Court · (1912) 14 BOMLR 1090
High Courts12 Jul 1912
Rahim Buksh Molla and Another Vs Hazi Ahmad and Others
Calcutta High Court · 16 Ind. Cas. 9
High Courts12 Jul 1912Allowed
Bhurchand Hunsraj Doshi Vs Vira Champa Khachar
Bombay High Court · (1912) 14 BOMLR 787 : 17 Ind. Cas. 142
Civil Procedure Code, 1908 (CPC) — Section 7(1)(b)
Privy Council12 Jul 1912
Lala Fateh Chand (Since Deaceased) and Others Vs Rani Kishen Kunwar
Privy Council · (1912) 39 IndApp 247
High Courts12 Jul 1912Disposed Of
Habib-Ullah Khan and Another Vs Lalta Prasad and Another
Allahabad High Court · (1912) ILR (All) 612
High Courts12 Jul 1912
Habibullah Khan and Another Vs Lalta Prasad and Another
Allahabad High Court · 17 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Limitation Act, 1908 — Article 142
High Courts11 Jul 1912
Kisan Kevji Vs Emperor
Bombay High Court · 17 Ind. Cas. 60
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts11 Jul 1912
Kali Prosonno Bhattacharyya Vs Protap Singh Pattar
Calcutta High Court · 18 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4Contract Act, 1872 — Section 16
High Courts11 Jul 1912Allowed
Sheik Muchi Osta and Others Vs Horsmul Marwari
Calcutta High Court · (1912) 07 CAL CK 0050
High Courts11 Jul 1912
Shashi Bhushan Gupta Chowdhury and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 996
Bengal Local Self-Government Act, 1885 — Section 76
High Courts11 Jul 1912
Amrita Lal Bagchi Vs Jogendra Lal Chowdhury
Calcutta High Court · (1913) ILR (Cal) 187 : 15 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93Limitation Act, 1963 — Article 120
High Courts11 Jul 1912
Mohim Chandra Basak Chowdhury and Others Vs Rup Manjari Dasi
Calcutta High Court · 16 Ind. Cas. 213