High Courts19 Jul 1912
Thirumathur alias Kuruvayur Manakal Kandan Paramesvaran Nambudripad and Another Vs Swaminatha Pattar Karujakar and Others
Madras High Court · 16 Ind. Cas. 184
Transfer of Property Act, 1882 — Section 76
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,254 of 61,203
High Courts19 Jul 1912
Karyan Kandy Pattupurail Cheria Chirikandan and Others Vs Aylliath Kushitath Krishnan Nambiar and Others
Madras High Court · 16 Ind. Cas. 391
High Courts18 Jul 1912
Shrimant Raje Bahadur Raghojirao Saheb Vs Shrimant Raje Lakshmanrao Saheb
Bombay High Court · (1912) 14 BOMLR 1226
High Courts18 Jul 1912
Naba Kishore Mandal Vs Atul Chandra Chatterjee and Others
Calcutta High Court · 16 Ind. Cas. 193
High Courts18 Jul 1912
Naba Kishore Mandal Vs Atul Chandra Chatterji
Calcutta High Court · (1913) ILR (Cal) 150
Bengal Tenancy Act, 1885 — Section 95, 98
High Courts18 Jul 1912
Raj Krishna Dey Vs Bipin Behari Dey
Calcutta High Court · (1913) ILR (Cal) 251
High Courts18 Jul 1912
Shajan Bibi Vs Earsin Dewan and Others
Calcutta High Court · 16 Ind. Cas. 46
Suits Valuation Act, 1887 — Section 11
High Courts18 Jul 1912Dismissed
Shankar Din Vs Munshi Gokul Prasad
Bombay High Court · (1912) 14 BOMLR 1098
Oudh Estates Act, 1869 — Section 6
Privy Council18 Jul 1912
Shankar Din and Others Vs Gokal Prasad and others
Privy Council · (1912) 34 ILRPC 620
High Courts18 Jul 1912Dismissed
Lalta Prosad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 799(1)
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
High Courts18 Jul 1912
Emperor Vs Shama Charan and Another
Allahabad High Court · 15 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 337(4), 4(8)Penal Code, 1860 (IPC) — Section 20
High Courts18 Jul 1912
Pecheti Swamigadu and Another Vs Yerrapragada Ayapparasu and Another
Madras High Court · 16 Ind. Cas. 815
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Abdul Raihman and Others
Madras High Court · 16 Ind. Cas. 6
Tamil Nadu Forest Act, 1882 — Section 66
High Courts18 Jul 1912
V.A. Istoop Vs K. Ayappen and Others
Madras High Court · 16 Ind. Cas. 435
Transfer of Property Act, 1882 — Section 91
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Kalekhan and Another
Madras High Court · (1914) ILR (Mad) 113 : 16 Ind. Cas. 947
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Abdul Rahiman and Others
Madras High Court · (1913) 24 MLJ 426
Tamil Nadu Forest Act, 1882 — Section 66
High Courts18 Jul 1912
The Secretary of State for India in Council Vs Kalikhan and Another
Madras High Court · (1912) 23 MLJ 181
High Courts17 Jul 1912
Raj Krishna Dey Vs Bipin Bihari Dey and Others
Calcutta High Court · 18 Ind. Cas. 961
High Courts17 Jul 1912Dismissed
Sri Chand Vs Murari Lal
Allahabad High Court · (1912) ILR (All) 628 : 16 Ind. Cas. 183