High Courts24 Jul 1912
Parmanandas Keshavji Vs Parbhudas Gangadas
Bombay High Court · (1912) 14 BOMLR 630
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,252 of 61,203
High Courts24 Jul 1912Dismissed
Emperor Vs Paimal Nai
Allahabad High Court · 17 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts24 Jul 1912
Chidambaram Chettyar Vs Subbaragava Sastri and Others
Madras High Court · 16 Ind. Cas. 207
Transfer of Property Act, 1882 — Section 59
High Courts24 Jul 1912
Kandaswmy Pillay Vs Rangaswamy Nainar and Others
Madras High Court · 16 Ind. Cas. 30
High Courts24 Jul 1912
Gudimetla Venkatarazu Vs Bollozu Kotayya
Madras High Court · (1912) 23 MLJ 223
High Courts24 Jul 1912
Mura Kasim Rowther and Others Vs G.F.F. Foul Kes by his agent E.S.B. Stevenson
Madras High Court · (1912) 23 MLJ 352
High Courts24 Jul 1912
The Secretary of State for India in Council Vs Ikurti Subrayudu and Others
Madras High Court · 16 Ind. Cas. 18
Pensions Act, 1871 — Section 4
High Courts24 Jul 1912
Mura Kassim Rowther and Others Vs G.F.F. Foulkes by his Agent E.S.B. Stevenson
Madras High Court · 16 Ind. Cas. 220
High Courts23 Jul 1912
A. Mouna Vs J.E. Mouna
Bombay High Court · (1912) 14 BOMLR 872 : 17 Ind. Cas. 215
Divorce Act, 1869 — Section 3
High Courts23 Jul 1912
Bonomali Gaontia and Another Vs Padma Lochan Gaontia and Others
Calcutta High Court · 16 Ind. Cas. 425
High Courts23 Jul 1912
Prosonno Kumari Debi Vs Ram Chandra Singha and Others
Calcutta High Court · 17 Ind. Cas. 155
Limitation Act, 1963 — Section 5
High Courts23 Jul 1912
Tara Chand Marwari Vs Brojo Gopal Mukerji
Calcutta High Court · 18 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts23 Jul 1912
Dinabandhu Nandi Vs Mashuda Khatun
Calcutta High Court · 17 Ind. Cas. 263
Transfer of Property Act, 1882 — Section 90
High Courts23 Jul 1912
Karani Manika Mudaliar Vs T. Chinnappa Mudaliar and Others
Madras High Court · 16 Ind. Cas. 1002
High Courts23 Jul 1912
Thekkian Rangacharlu Chettyar Vs Muthukarnapan Kothan and Others
Madras High Court · 16 Ind. Cas. 420
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36
High Courts23 Jul 1912
The Official Assignee of Madras Vs T.C. Ramaswamy Iyengar and Another
Madras High Court · (1912) 23 MLJ 726
High Courts23 Jul 1912
Karani R. Manika Mudaliar Vs T. Chinnappa Mudaliar and Others
Madras High Court · (1913) ILR (Mad) 557 : (1913) 24 MLJ 641
High Courts23 Jul 1912
The Official Assignee of Madras Vs T.C. Ramasamy Iyengar and Others
Madras High Court · 17 Ind. Cas. 342
Transfer of Property Act, 1882 — Section 53
High Courts23 Jul 1912
Maliya Kalakath Bava Vs W.C. Pathuma and Others
Madras High Court · 16 Ind. Cas. 689
High Courts23 Jul 1912
Polireddi Chinnamma and Others Vs Maganti Venkatramaya and Others
Madras High Court · 16 Ind. Cas. 60