High Courts14 May 1912
Ali Ahmad Khan and Others Vs H.F. Brown and Others
Calcutta High Court · 15 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
JUDGMENT DATABASE
Search 12,23,680 Indian judgments.
12,23,680 judgments in All Courts · page 60,253 of 61,184
High Courts14 May 1912Dismissed
Piari Lal and Others Vs Makhan and Others
Allahabad High Court · (1912) ILR (All) 528
High Courts14 May 1912
Sanwal Kunwar Vs Murli
Allahabad High Court · 16 Ind. Cas. 339
Contract Act, 1872 — Section 23North Western Provinces Tenancy Act, 1901 — Section 197, 67Contract Act, 1872 — Section 23
High Courts14 May 1912
Piare Lal and Others Vs Makhan and Others
Allahabad High Court · 16 Ind. Cas. 179
Registration Act, 1908 — Section 17(2)(XI)Registration Act, 1908 — Section 17(2)(XI)Registration Act, 1908 — Section 17(2)(XI)
High Courts14 May 1912
Jaggu Ahir Vs Murli Shukul
Allahabad High Court · 15 Ind. Cas. 84
Criminal Procedure Code, 1898 (CrPC) — Section 145, 526
High Courts13 May 1912
Shamsher Ali Vs Jagarnath Thirain and Others
Calcutta High Court · 16 Ind. Cas. 203
High Courts13 May 1912
Kali Charan Dutt and Another Vs Manodabala Dasi and Others
Calcutta High Court · 15 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 May 1912
Bamapada Roy and Others Vs The Midnapur Zemindary Co. Ltd.
Calcutta High Court · 16 Ind. Cas. 376
High Courts13 May 1912
Lal Behary Mitra Vs Nagendra Nath Chatterjee and Another
Calcutta High Court · 16 Ind. Cas. 690
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j), 104(2)
High Courts13 May 1912Disposed Of
Ganesh Prasad Vs Damodardas and Others
Allahabad High Court · 16 Ind. Cas. 177
High Courts12 May 1912
Mohadeo Prosad Sahu Vs Gajadhar Prosad Sahu and Others
Calcutta High Court · 16 Ind. Cas. 459
High Courts11 May 1912Allowed
Hardwar Pal Vs Emperor
Allahabad High Court · 16 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 211
High Courts11 May 1912Disposed Of
Dropadi Vs Hira Lal
Allahabad High Court · 16 Ind. Cas. 149
Limitation Act, 1877 — Section 6Provincial Insolvency Act, 1907 — Section 46(4)Limitation Act, 1877 — Section 6
High Courts10 May 1912
Muhammad Akhtar Husain Khan and Others Vs Tasadduq Husain
Allahabad High Court · (1912) ILR (All) 493
High Courts10 May 1912
Muhammad Akhtar Husain Khan and Others Vs Tasadduk Husain
Allahabad High Court · 16 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 97Civil Procedure Code, 1908 (CPC) — Section 97Civil Procedure Code, 1908 (CPC) — Section 97
High Courts09 May 1912
Jhuman Karti Vs Debu Lal Singh and Others
Calcutta High Court · 16 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts09 May 1912
Nabadwipendra Mookerjee Vs Madhu Sudan Mandal and Others
Calcutta High Court · 16 Ind. Cas. 741
High Courts09 May 1912
Mansaram Chakravarti Vs Ganesh Chakravarti and Others
Calcutta High Court · 16 Ind. Cas. 383
High Courts09 May 1912
Tarini Charan Sarkar and Others Vs Fakarannissa Chowdhueani and Others
Calcutta High Court · 15 Ind. Cas. 459
Evidence Act, 1872 — Section 36