High Courts26 Jul 1912
G. Veerayya (by mother and next friend Narakka) Vs G. Gangamma
Madras High Court · (1913) ILR (Mad) 570
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,251 of 61,203
High Courts26 Jul 1912
Gazzala Veerayya, minor by mother and next friend Narakka Vs Gazzala Ganamma and Another
Madras High Court · (1912) 23 MLJ 269
Limitation Act, 1963 — Article 125, 6
High Courts26 Jul 1912
Chintala Raghava Reddy and Another Vs Chintala Krishna Reddy
Madras High Court · (1912) 23 MLJ 193
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts26 Jul 1912
Kandasami Pillai Vs Rangasami Nainar (died) and Others
Madras High Court · (1912) 23 MLJ 301
High Courts26 Jul 1912
B. Madhavaiya Chetty Vs B. Damodaram Chetty and Others
Madras High Court · 17 Ind. Cas. 347
High Courts26 Jul 1912
Sheik Farid Saheb Vs Kulasam Beebi and Others
Madras High Court · 16 Ind. Cas. 688
High Courts25 Jul 1912
Shiddheswari Dasya and Another Vs Shashi Bhushan Chowdhury and Others
Calcutta High Court · 16 Ind. Cas. 39
High Courts25 Jul 1912
Sarat Chandra Chowdhury Vs Keshab Chandra Chowdhury
Calcutta High Court · 16 Ind. Cas. 422
High Courts25 Jul 1912Dismissed
Sarnam Kunwari and Another Vs Raghunath Kunwari
Allahabad High Court · 16 Ind. Cas. 187
High Courts25 Jul 1912Dismissed
Narayan Das and Another Vs The East Indian Railway Co.
Allahabad High Court · 16 Ind. Cas. 369
Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75
High Courts25 Jul 1912
Narain Das and Another Vs The East Indian Railway Company
Allahabad High Court · (1912) ILR (All) 656
High Courts25 Jul 1912
Ranganatha Pillay Vs Paripurnam
Madras High Court · 16 Ind. Cas. 217
Transfer of Property Act, 1882 — Section 72
High Courts25 Jul 1912
Sakkarai Ambalagaran Vs Sundilapathi alias Subramanya Chetty
Madras High Court · 16 Ind. Cas. 236
Limitation Act, 1963 — Article 147
High Courts25 Jul 1912
Habib Mahomed Marakayar Vs Muthu Velan and Others
Madras High Court · 16 Ind. Cas. 439
High Courts24 Jul 1912
Meera Kasim Rowther and Others Vs G.F.F. Foulkes by his Agent, E.S.B. Stevenson
Madras High Court · (1914) ILR (Mad) 432
High Courts24 Jul 1912
Jetindra Kumar Chatterji and Others Vs Nritya Gopal Mukerjee and Others
Calcutta High Court · 16 Ind. Cas. 831
English Wills Act, 1963 — Section 24Succession Act, 1865 — Section 77
High Courts24 Jul 1912
Rai Ganpat Singh Bahadur and Another Vs Moti Chand Zemindar
Calcutta High Court · 17 Ind. Cas. 171
Bengal Patni Taluks Regulation, 1819 — Section 2
High Courts24 Jul 1912
Monmotha Nath Pal Vs Girish Chandra Ray
Calcutta High Court · 18 Ind. Cas. 100
Specific Relief Act, 1877 — Section 42
High Courts24 Jul 1912
Thakun Chowdhury and Another Vs Manrup Mahton and Others
Calcutta High Court · 16 Ind. Cas. 735
Limitation Act, 1908 — Article 47Transfer of Property Act, 1882 — Section 68(c)