JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,249 of 61,203
Hargobind Vs Emperor
Allahabad High Court · 17 Ind. Cas. 576
Muthu Pillay Vs Chakrapani Chettyar and Others
Madras High Court · 16 Ind. Cas. 205
Ganapathy Aiyar Vs Sivamalai and Others
Madras High Court · (1912) 23 MLJ 306
Krishnasami Panikondar (died) and Another Suppammal alias Sonammal Vs S.R.M.A.R. Ramasami Chettiar and Others
Madras High Court · (1912) 23 MLJ 219
Konijetti Veerasawmy Vs Varada Veerasawamy Naidu and Others
Madras High Court · 16 Ind. Cas. 708
Kumar Kalanand Singh and Others Vs Bibi Jarao Kumari and Another
Calcutta High Court · 17 Ind. Cas. 238
Ganga Prasad Singh and Others Vs Pargash Singh and Others
Calcutta High Court · 16 Ind. Cas. 41
Jagdamba Prasad and Others Vs Emperor
Allahabad High Court · 17 Ind. Cas. 716
Lala Vs Nahar Singh
Allahabad High Court · 16 Ind. Cas. 181
Narsya Udpa Vs Venkataramana Bhatta
Madras High Court · 16 Ind. Cas. 53
Narsaya Upada Vs Venkataramana Bhatta
Madras High Court · (1912) 23 MLJ 260
B. Veeramma Vs G. Chenna Reddi and Others
Madras High Court · (1914) ILR (Mad) 440
Bana Veeramma Vs Gungala Chinna Reddy and Others
Madras High Court · (1912) 23 MLJ 443
Masirunnissa Khatun Vs Joy Chand Lal Boyed and Others
Calcutta High Court · 16 Ind. Cas. 238
Surya Narain Jha Vs Banwari Jha and Others
Calcutta High Court · 17 Ind. Cas. 7
Mane Muhammad Nasya and Another Vs Dhani Muhammad and Others
Calcutta High Court · 16 Ind. Cas. 22
Babaji Akoba Kasar Vs Dattu Laxman Kasar
Bombay High Court · (1912) 14 BOMLR 923 : 17 Ind. Cas. 642
The Rajnagar Sping., Weavg. and Mfg. Co. Ltd. Vs Manilal Maganlal
Bombay High Court · (1912) 14 BOMLR 919 : 17 Ind. Cas. 640