JUDGMENT DATABASE

Search 12,24,054 Indian judgments.

12,24,054 judgments in All Courts · page 60,250 of 61,203

High Courts30 Jul 1912Dismissed

Shamu Patter Vs Abdul Kadir Ravuthan and Abdul Rajak Sahib

Bombay High Court · (1912) 14 BOMLR 1034

Civil Procedure Code, 1908 (CPC) — Section 149Succession Act, 1865 — Section 50Transfer of Property Act, 1882 — Section 59

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High Courts30 Jul 1912

Shivram Narsingrao Vs Mahadev Narayan Kulkarni

Bombay High Court · (1912) 14 BOMLR 797 : 17 Ind. Cas. 170

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Privy Council30 Jul 1912

Shamu Patter Vs Abdul Kadir Ravuthan and others and Abdul Rajak Sahib and others

Privy Council · (1912) 35 ILRPC 607 : (1912) 39 IndApp 218

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High Courts30 Jul 1912Allowed

Sheo dayal Pande Vs Musammat Adhari Dubain

Allahabad High Court · 16 Ind. Cas. 409

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High Courts30 Jul 1912

Ramhit Misra and Another Vs Chandi Prasad Dube and Another

Allahabad High Court · 16 Ind. Cas. 411

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High Courts30 Jul 1912

Muhammad Ibrahim Rashid Vs Atkia Begum and Another

Allahabad High Court · 16 Ind. Cas. 597

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High Courts30 Jul 1912

Band Veeramma Vs Gangala Chinna Reddi and Others

Madras High Court · 16 Ind. Cas. 43

Evidence Act, 1872 — Section 107, 108

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High Courts29 Jul 1912

Bhogirath Chandra Mandal and Others Vs Sital Chandra Sarkar

Calcutta High Court · 17 Ind. Cas. 15

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts29 Jul 1912

The Eastern Mortgage and Agency Co., Ld. Vs Fakuruddin Mahomed Chowdhury and Another and Golam Sattur Chowdhury and Another

Calcutta High Court · 17 Ind. Cas. 849

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)(d), Order 43 Rule 1(s)

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High Courts29 Jul 1912

Behari Lal Roy Chaudhuri Vs Hara Kumar Dutta and Others

Calcutta High Court · 29 Ind. Cas. 748

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High Courts29 Jul 1912

Sidhanath Dhonddev Garud Vs Ganesh Govind Garud

Bombay High Court · (1912) 14 BOMLR 916 : 17 Ind. Cas. 637

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High Courts29 Jul 1912

In Re: Angamuthu Vanathrian

Madras High Court · 16 Ind. Cas. 522 : (1912) 23 MLJ 732

Criminal Procedure Code, 1898 (CrPC) — Section 438

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High Courts28 Jul 1912

K.R. Manicka Mudaliar Vs T. Chinnappa Mudaliyar and Eleven Ors.

Madras High Court · (1913) ILR (Mad) 557

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High Courts27 Jul 1912

Maharaja of Benares Vs Lalji Singh and Others

Allahabad High Court · (1912) ILR (All) 636

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High Courts27 Jul 1912

Sri Maharaja Parbhu Narain Singh Vs Lalji Singh and Others

Allahabad High Court · 16 Ind. Cas. 190

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High Courts26 Jul 1912

Kandasami Pillai Vs Nagalinga Pillai and Others

Madras High Court · (1913) ILR (Mad) 564

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High Courts26 Jul 1912

Gobinda Sundar Singh Chowdhuri and Another Vs Chand Meah and Others

Calcutta High Court · 16 Ind. Cas. 202

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High Courts26 Jul 1912

Syed Ahmed Hossain Chowdhuri and Others Vs Abdul Karim Abu Ahmad Khan Chaudhuri and Others

Calcutta High Court · 16 Ind. Cas. 3

Civil Procedure Code, 1908 (CPC) — Section 115, 92

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High Courts26 Jul 1912

Sibt Husain and Others Vs Munwarulnissa and Others

Allahabad High Court · 16 Ind. Cas. 431

Civil Procedure Code, 1908 (CPC) — Section 110

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High Courts26 Jul 1912

Gazzala Veerayya minor by Mother and Next Friend, Narakka Vs Gazzala Ganamma and Another

Madras High Court · 16 Ind. Cas. 839

Limitation Act, 1963 — Article 125

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