High Courts02 Aug 1912
Jogendra Nath Mookerjee Vs Mati Lal Chuckerbutty
Calcutta High Court · (1912) ILR (Cal) 885
Criminal Procedure Code, 1898 (CrPC) — Section 213(2)
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,248 of 61,203
High Courts02 Aug 1912
Bhabangana Debya Vs Harendra Narain Roy and Others
Calcutta High Court · 16 Ind. Cas. 48
Bengal Tenancy Act, 1885 — Section 98(4)
High Courts02 Aug 1912
Jogendra Nath Mukherji Vs Moti Lal Chakravarti
Calcutta High Court · 17 Ind. Cas. 406
Criminal Procedure Code, 1898 (CrPC) — Section 213(2)
High Courts02 Aug 1912
Sarat Chandra Ghose Vs Pratap Chandra Ghose
Calcutta High Court · (1913) ILR (Cal) 232
High Courts02 Aug 1912
Hiranund Ojha and Another Vs Raghunath Singh
Calcutta High Court · 16 Ind. Cas. 904
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 37(4), 37(5)Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 Aug 1912
Rajani Kant Mukerji and Others Vs Ram Dulal Das and Others
Calcutta High Court · 17 Ind. Cas. 881
Limitation Act, 1963 — Article 14, 46
High Courts02 Aug 1912
Subramania Chettyar represented by his Agent with Power of Attorney Doraiswamy Pillay Vs Palachakrapani Chettyar and Others
Madras High Court · 16 Ind. Cas. 380
High Courts02 Aug 1912
Theygaraya Mudeliar Vs Sabapathy Mudeliar and Others
Madras High Court · 16 Ind. Cas. 529
High Courts02 Aug 1912
G. Karibasavana Gowd Vs N. Veerabhadrappa
Madras High Court · (1913) ILR (Mad) 580
High Courts02 Aug 1912
Gedehal Karibasavana Gowd Vs Nandavaram Veerabadrappa
Madras High Court · 16 Ind. Cas. 14
High Courts02 Aug 1912
Godihal Karibasavana Goud Vs Nandanaram Veerabhadrappa
Madras High Court · (1913) 25 MLJ 3
Easements Act, 1882 — Section 33
High Courts02 Aug 1912
The Public Prosecutor Vs Abdul Hameed and Twenty Two Ors.
Madras High Court · (1913) ILR (Mad) 585
High Courts01 Aug 1912
Ganapathi Aiyar Vs Slvamalai Goundan and Others
Madras High Court · (1913) ILR (Mad) 575
High Courts01 Aug 1912
Ganapathi Aiyar Vs Sivamalai and Others
Madras High Court · 17 Ind. Cas. 4
Succession Act, 1865 — Section 337Succession Act, 1925 — Section 187
High Courts01 Aug 1912
Malkappa Dod Chanbasapagowda Vs Mudkappa Basappa Mudigavdar
Bombay High Court · (1912) 14 BOMLR 931 : 17 Ind. Cas. 657
High Courts01 Aug 1912
Kumeda Charan Bala and Another Vs Asuthosh Chattopadhya
Calcutta High Court · 16 Ind. Cas. 742
Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 89
High Courts01 Aug 1912
Mathura Prasad and Others Vs Tota Singh and Others
Calcutta High Court · 17 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Aug 1912
Mathura Prasad Vs Tota Singh
Calcutta High Court · (1913) ILR (Cal) 806
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Aug 1912
Hanip Mandal Vs Barada Kishore Acharya Chowdhury
Calcutta High Court · 16 Ind. Cas. 419