High Courts19 Dec 1911
Madan Mohan Jiu Thakur by his Shebait Benode Behary Patnaik and Others Vs Manmatha Nath Bose
Calcutta High Court · 13 Ind. Cas. 425
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,247 of 61,135
High Courts19 Dec 1911
Raja Sir Sourindra Mohan Tagore and Others Vs Rahim Bakhsh and Others
Calcutta High Court · 15 Ind. Cas. 497
Bengal Tenancy Act, 1885 — Section 23, 25(a), 76
High Courts19 Dec 1911Dismissed
Lalan Mallik and Others Vs Emperor
Calcutta High Court · (1911) 12 CAL CK 0026
High Courts19 Dec 1911
Erfan Mandal Vs Samiruddin Mandal and Others
Calcutta High Court · 15 Ind. Cas. 552
Specific Relief Act, 1877 — Section 42
High Courts19 Dec 1911
Jnan Chandra Nag Das and Others Vs Lochh Mohan Basak and Others
Calcutta High Court · 13 Ind. Cas. 541
Specific Relief Act, 1877 — Section 9
High Courts19 Dec 1911Dismissed
Nath Mal Das Vs Dalip Singh and Others
Allahabad High Court · 13 Ind. Cas. 401
High Courts19 Dec 1911Dismissed
Ram Prasad Vs Musammat Bedo
Allahabad High Court · 13 Ind. Cas. 436
Transfer of Property Act, 1882 — Section 123, 51
High Courts19 Dec 1911Allowed
Balmakund Vs Emperor
Allahabad High Court · 13 Ind. Cas. 778
Stamp Act, 1899 — Section 65
High Courts19 Dec 1911
Fakhran Bibi Vs Nageshar Ram and Another
Allahabad High Court · 13 Ind. Cas. 954
High Courts18 Dec 1911
Ensar Ali and Others Vs Yakub Ali
Calcutta High Court · 13 Ind. Cas. 311
Bengal Tenancy Act, 1885 — Section 106
High Courts18 Dec 1911
Ramjas Agarwalla Vs India General Navigation and Ry. Co. Ld.
Calcutta High Court · 14 Ind. Cas. 627
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts18 Dec 1911
Rajendra Narain Saha Vs Ashutosh Sanyal and Others Ashutosh Sanyal and Others Vs Rajendra Narain Saha
Calcutta High Court · 13 Ind. Cas. 194
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Dec 1911Dismissed
Chhittar Kunwar Vs Gaura Kunwar
Allahabad High Court · (1912) ILR (All) 189
High Courts16 Dec 1911Partly Allowed
Lachhmi Narain Vs Turab-un-nissa
Allahabad High Court · 14 Ind. Cas. 505
High Courts16 Dec 1911
Dirg Bijai Singh Vs Bhan Partab Shah Singh and Another
Allahabad High Court · 13 Ind. Cas. 945
High Courts15 Dec 1911
Srinivasa Aiyar Vs Balakrishna Devai
Madras High Court · 13 Ind. Cas. 860 : (1912) 22 MLJ 187
Civil Procedure Code, 1908 (CPC) — Section 24