High Courts26 Aug 1909
P.S.K. Hajee Sheik Meera Rowther Vs The President of the Corporation of Madras
Madras High Court · (1910) ILR (Mad) 82 : 5 Ind. Cas. 744
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,245 of 60,970
High Courts25 Aug 1909
Nathuni Ram Vs Raja Paresh Nath Singh and Others
Calcutta High Court · 3 Ind. Cas. 436
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 6
High Courts25 Aug 1909
Sundara Bai Saheb Vs A. Thirumal Rao Saheb and Others
Madras High Court · 3 Ind. Cas. 930
High Courts25 Aug 1909
Sundara Bai Sahiba Vs Tirumala Rao Sahib and Another
Madras High Court · (1910) ILR (Mad) 131 : (1910) 20 MLJ 103
High Courts25 Aug 1909
Bhimarazu Varadayya Vs Manchukonda Nammalwar and Others
Madras High Court · (1910) 20 MLJ 88
High Courts25 Aug 1909
B.P. Narayan Sastrulu Vs Kanakamuna
Madras High Court · 3 Ind. Cas. 723
Penal Code, 1860 (IPC) — Section 191
High Courts25 Aug 1909
Carlapatti Chinna Cunniah and Others Vs Cota Wammalivariah
Madras High Court · (1910) ILR (Mad) 91 : 3 Ind. Cas. 475
Succession Act, 1865 — Section 82
High Courts25 Aug 1909
Katankandi Kona Alias Koyamotti Vs Thamburan Kandi Sivasankaran and Others
Madras High Court · 4 Ind. Cas. 90
High Courts25 Aug 1909
Kaliappan Servai Karan Vs Vardarajulu
Madras High Court · (1910) ILR (Mad) 75 : 3 Ind. Cas. 737
High Courts24 Aug 1909
Harendra Nath Avasti Vs Shibo Sundari Debi Chowdhurani
Calcutta High Court · 3 Ind. Cas. 378
High Courts24 Aug 1909Allowed
Nimai Chand Addya Vs Golam Hossein
Calcutta High Court · (1910) ILR (Cal) 179
High Courts24 Aug 1909
Baraik Badri Sahi and Others Vs Chamra Uraon and Others
Calcutta High Court · 3 Ind. Cas. 431
High Courts24 Aug 1909
Nemai Chand Adhya and Another Vs Mir Golam Hossein
Calcutta High Court · 3 Ind. Cas. 353
High Courts24 Aug 1909
Asutosh Deb Sarkar Vs Apurba Kumar Deb Sarkar
Calcutta High Court · 4 Ind. Cas. 370
High Courts24 Aug 1909
Damodar Nandram and Others Vs Manubai
Bombay High Court · 4 Ind. Cas. 264
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts24 Aug 1909
Velu Tayi Ammal and Others Vs B. Chidambaravelu Pillai
Madras High Court · 4 Ind. Cas. 1057(1)
Penal Code, 1860 (IPC) — Section 209, 253
High Courts24 Aug 1909
Velu Tayi Ammal and Others Vs B. Chidambara Pillai
Madras High Court · (1910) ILR (Mad) 85 : (1910) 20 MLJ 137
Criminal Procedure Code, 1898 (CrPC) — Section 209, 253
High Courts23 Aug 1909
Damodar Khimji Vs Dayal Mowji
Bombay High Court · 4 Ind. Cas. 283
Limitation Act, 1963 — Section 9Trusts Act, 1882 — Section 87
High Courts23 Aug 1909
Sital Das Babaji and Another Vs Pertap Chunder Sarma and Others
Calcutta High Court · 3 Ind. Cas. 408