High Courts21 May 1909
Bank Instalment Company Limited in Liquidation Vs Muhammad Abdulla Khan
Allahabad High Court · (1909) ILR (All) 495
JUDGMENT DATABASE
Search 12,18,896 Indian judgments.
12,18,896 judgments in All Courts · page 60,243 of 60,945
High Courts21 May 1909
Mohammad Abdullah Khan Vs Bank Instalment Company, Limited
Allahabad High Court · 2 Ind. Cas. 379
Contract Act, 1872 — Section 25(3)Limitation Act, 1877 — Section 20
High Courts21 May 1909
Jadoo Chaube Vs Bhagwat Chaube and Another
Allahabad High Court · 2 Ind. Cas. 516
Registration Act, 1908 — Section 49Registration Act, 1908 — Section 49Registration Act, 1908 — Section 49
High Courts20 May 1909
Durga Tewari and Others Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 758 : 3 Ind. Cas. 189
Criminal Procedure Code, 1898 (CrPC) — Section 545Penal Code, 1860 (IPC) — Section 378(2), 406
High Courts20 May 1909Dismissed
Sarat Chandra Roy Chowdhury and Another Vs Ratubuddin Mandal and Others
Calcutta High Court · (1909) 05 CAL CK 0016
High Courts20 May 1909
Gossain Ramdhan Puri Raj Kumar Thakur and two Ors. Vs Gossain Dalmir Puri
Calcutta High Court · (1909) 05 CAL CK 0003
High Courts20 May 1909
Kalyan and Others Vs Tika Ram and Others
Allahabad High Court · 2 Ind. Cas. 353
North Western Provinces Tenancy Act, 1901 — Section 180
High Courts19 May 1909
Jadu Singh and Others Vs Butan Singh and Others
Calcutta High Court · (1909) 05 CAL CK 0038
High Courts18 May 1909
Ulfat Hossain Vs Gayani Dass
Calcutta High Court · (1909) ILR (Cal) 802
Transfer of Property Act, 1882 — Section 111(d)
High Courts18 May 1909Allowed
Ranjit Khan and Another Vs Ramdhan Singh and Others
Allahabad High Court · 2 Ind. Cas. 859
Transfer of Property Act, 1882 — Section 58
High Courts18 May 1909Dismissed
Sheo Narain Vs Lalta Prasad and Another
Allahabad High Court · 3 Ind. Cas. 495
High Courts18 May 1909Allowed
Ramdhan Singh and Others Vs Ranjit Khan and Another
Allahabad High Court · (1909) ILR (All) 482
High Courts18 May 1909
Ramdhari Rai Vs Ramdhari Rai and Others
Allahabad High Court · 2 Ind. Cas. 456
North Western Provinces Tenancy Act, 1901 — Section 20North Western Provinces Tenancy Act, 1901 — Section 20North Western Provinces Tenancy Act, 1901 — Section 20
High Courts17 May 1909
Sarat Chandra Banerjee Vs Nani Mohan Banerjee
Calcutta High Court · (1909) ILR (Cal) 799 : 3 Ind. Cas. 995
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts17 May 1909
Emperor Vs Abdus Sobhan
Calcutta High Court · (1909) ILR (Cal) 643
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts17 May 1909
Jadab Gobinda Singh Vs Anath Bandhu Saha
Calcutta High Court · (1910) ILR (Cal) 171
High Courts17 May 1909
Jadab Gobinda Singh and Others Vs Anath Bandhu Saha
Calcutta High Court · (1909) 05 CAL CK 0005
High Courts17 May 1909Dismissed
Jug Ram Vs Jewa Ram and Others
Allahabad High Court · 3 Ind. Cas. 497(1)
Civil Procedure Code, 1908 (CPC) — Section 148