JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,242 of 61,203
Puran Chand Boid Vs Surendra Narain Singh
Calcutta High Court · 16 Ind. Cas. 795
Kasimaddi Muhammad and Others Vs Shib Prosad Das Chowdhury
Calcutta High Court · 16 Ind. Cas. 590
Tookoomoni Dasi Vs Dwarka Nath Dinda
Calcutta High Court · 17 Ind. Cas. 972
Dhondu Dagdu Patil Vs Secretary of State for India?
Bombay High Court · (1912) 14 BOMLR 949 : 17 Ind. Cas. 673
Mangalasheri Illath Krishnan Nambudri Vs Mangalasheri Illath Kesavan Nambudri and Others
Madras High Court · 16 Ind. Cas. 612
T.S. Shuppu Iyer alias Seshu Pattar Vs Subramania Pattur Tariakar's Son, Sivarama Pattar Kariakar
Madras High Court · 16 Ind. Cas. 584
Gopalakrishnamaraju by his mother Bangaraya Vs Venkatanarasa Raju and Others
Madras High Court · 17 Ind. Cas. 309 : (1912) 23 MLJ 288
Ramanathan Chettyar and Another Vs Kalimuthu Pillay and Another
Madras High Court · (1913) 24 MLJ 619
D. Weston and Others Vs Peary Mohan Dass
Calcutta High Court · (1913) ILR (Cal) 898
Zulekabai Vs Ebrahim Haji Vyedina
Bombay High Court · (1912) 14 BOMLR 846 : 17 Ind. Cas. 198
Nachiappa Goundan Vs Ponnusamy Naicker
Madras High Court · 17 Ind. Cas. 293 : (1912) 23 MLJ 287
Manohar Ramchandra Hinge Vs The Collector of Nasik
Bombay High Court · (1912) 14 BOMLR 943 : 17 Ind. Cas. 670
Ganpat Rai Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 356 : 17 Ind. Cas. 536
Biswanath Pershad Mahta Vs Jagdip Narain Singh
Calcutta High Court · (1913) ILR (Cal) 342
Leakat Hossein and Others Vs Bisessur Sanyal
Calcutta High Court · 16 Ind. Cas. 255
Bissonath Prosad Malita and Others Vs Brindesri Prosad Singh and Others
Calcutta High Court · 17 Ind. Cas. 577
Bhojohari Das Adhikari and Others Vs Bhagabati Dasi and Others
Calcutta High Court · 17 Ind. Cas. 494
Jetha Bhima and Co. Vs Lady Janbai
Bombay High Court · (1912) 14 BOMLR 904
Vanjinathayar Vs K.G. Vaithianathayar and Others
Madras High Court · 16 Ind. Cas. 798