High Courts28 Sept 1909
The Official Assignee of Madras and Others Vs B. Krishnaswami Naidu and Others
Madras High Court · (1910) ILR (Mad) 154 : 5 Ind. Cas. 331
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,240 of 60,970
High Courts28 Sept 1909
The Official Assignee of Madras and as such the Assignee of the Property and Credits of Arbuthnot and Company, Insolvent Debtors Vs A.E.A. Lupprian
Madras High Court · (1910) ILR (Mad) 145 : (1910) 20 MLJ 428
High Courts28 Sept 1909
Sadagopachariar Vs Ragunadachariar and Another
Madras High Court · (1910) ILR (Mad) 62 : 3 Ind. Cas. 938
Civil Procedure Code, 1882 — Section 232, 273
High Courts28 Sept 1909
T.R. Ganesha Row Vs T.V. Tulja Ram Row and Others
Madras High Court · (1911) 21 MLJ 1093
High Courts27 Sept 1909
Nawlaji Sardarmal Vs Rama Dhondi Patil
Bombay High Court · 4 Ind. Cas. 583
Dekkhan Agriculturists Relief Act, 1879 — Section 15D(3)
High Courts24 Sept 1909
Kicha Reddiar Vs Reddi Appa Reddiar and Others
Madras High Court · 4 Ind. Cas. 1076
High Courts23 Sept 1909
Currimbhoy Ebrahim Vs The Municipal Commissioner of Bombay
Bombay High Court · 4 Ind. Cas. 275
City of Bombay Municipal Council Act, 1988 — Section 251A(a)
High Courts23 Sept 1909
Ganesh Narayan Sathe Vs Purshottam Gangadhar Karve
Bombay High Court · 4 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Sept 1909
Kakkal Reddi alias Govindan and Fareed Khan alias Kader Beg Vs Emperor
Madras High Court · 5 Ind. Cas. 156
High Courts23 Sept 1909
Hava Bhayi and Others Vs Lakshmi Doss Thoppain Sait and Others
Madras High Court · 4 Ind. Cas. 43
High Courts22 Sept 1909
Ramiengar, minor by next friend, A. Rangasawmy Iyengar and Vedantachariar, minor by next friend, A. Rangaswamy Iyengar Vs The Secretary of State for India In Council
Madras High Court · 4 Ind. Cas. 105
High Courts22 Sept 1909
Pakkiri Mahamad Saib Vs Subramania Naicken and Others
Madras High Court · 5 Ind. Cas. 936
High Courts22 Sept 1909
Sivaswamy Aiyar and Others Vs Sivalingam Pillay and Others
Madras High Court · 5 Ind. Cas. 474
High Courts22 Sept 1909
A.A.A.R. Arunachellam Chettyar and Others Vs The Madras Railway Company
Madras High Court · (1910) ILR (Mad) 120 : 3 Ind. Cas. 931
High Courts22 Sept 1909
Pakkiri Mahamad Saib Vs Subramaniya Naicker and Others
Madras High Court · 4 Ind. Cas. 356
High Courts22 Sept 1909
Ramaiengar and Vedantachari minor by next friend, A. Rangasawmi Iyengar Vs The Secretary of State for India in Council
Madras High Court · (1910) 20 MLJ 89
High Courts22 Sept 1909
Pendela Mahalakshmi Alias Venkamma Vs Pendela Narasimham and Others
Madras High Court · 4 Ind. Cas. 35