High Courts21 Aug 1911
Viruthuroyar Mechi Veerapattam Ugnipariyadaya Vellavattu Tirumala Ragurama Immudi Kanaha Ramaya Alagaraya Gounder Vs Ramanuja Naidu and Seven Ors.
Madras High Court · (1914) ILR (Mad) 22
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,239 of 61,106
High Courts18 Aug 1911
E. Karunakaran Nair Vs M. Krishna Menon and Another
Madras High Court · (1913) ILR (Mad) 66
High Courts18 Aug 1911Dismissed
Sridhar Chattopadhya Vs Kalipada Chuckerbutty
Calcutta High Court · (1911) 08 CAL CK 0056
High Courts18 Aug 1911
Kedar Nath Samanta Vs Manu Bibi and Another
Calcutta High Court · 13 Ind. Cas. 879
Specific Relief Act, 1877 — Section 15
High Courts18 Aug 1911
B. Perraju Garu Vs B. Subbarayudu and Others
Madras High Court · (1913) ILR (Mad) 126
High Courts18 Aug 1911
Natuwath Pappu alias Valia Achan Vs Kolli Vallappil Kalathile Vittil Karnavan Ravunui Nair and Another
Madras High Court · (1912) 22 MLJ 151
High Courts17 Aug 1911
M. Seshachellam Chetty Vs Traffic Manager His Highness The Nizam's Guaranteed State Railway Company Limited
Madras High Court · (1913) ILR (Mad) 65
High Courts16 Aug 1911
Merali Visram Vs Sheriff Devji
Bombay High Court · (1911) 13 BOMLR 1017
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 1911
Ghelabhai Gavrishankar Vs Hargovan Ramji
Bombay High Court · (1911) 13 BOMLR 1171 : 12 Ind. Cas. 928
High Courts16 Aug 1911
Mahomedbhai Husseinbhai Vs Ismail Haji Halimbhai
Bombay High Court · (1911) 13 BOMLR 1014 : 12 Ind. Cas. 586
Limitation Act, 1963 — Article 120
High Courts16 Aug 1911
Malaiyya Pillai Vs Thirumalai Perumal Pillai and Others
Madras High Court · (1913) ILR (Mad) 62 : (1911) 21 MLJ 1022
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts15 Aug 1911
Marigowda and Another Vs Srinivasa Rangachar
Madras High Court · (1912) ILR (Mad) 594
High Courts15 Aug 1911
Raja V.K.M. Surya Row Bahadur Vs The Secretary of State for India in Council
Madras High Court · (1913) ILR (Mad) 57
High Courts15 Aug 1911
Raghunath Prosad Vs Kashi Prosad and Another
Calcutta High Court · 13 Ind. Cas. 88
High Courts15 Aug 1911
Sayad Nahannu Pachhasaheb Vs Sabinibibi
Bombay High Court · (1911) 13 BOMLR 1011 : 12 Ind. Cas. 583
High Courts15 Aug 1911
Narasaya Hegade Vs Vitlaprabhu and Others
Madras High Court · (1911) 21 MLJ 1020
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Aug 1911
Marigounda and Another Vs Srinivasa Ragavachar
Madras High Court · (1911) 21 MLJ 843
Penal Code, 1860 (IPC) — Section 429
High Courts14 Aug 1911
Sri Sri Venkatramadas, Maharaja of Jeypore Vs Raghunatha Patro and Others
Madras High Court · (1911) 21 MLJ 887
High Courts14 Aug 1911
Jati Kar Vs Mukunda Deb
Calcutta High Court · (1912) ILR (Cal) 227
Evidence Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 59
High Courts14 Aug 1911
Nanda Lal Chatterjee Vs Dwarka Nath Das and others
Calcutta High Court · (1911) 08 CAL CK 0022