JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,237 of 61,203
High Courts05 Sept 1912
Akhoy Kumari Debi Vs Kanai Lal Kundu and Others
Calcutta High Court · 16 Ind. Cas. 618
High Courts05 Sept 1912
Nand Kishore Sing and Others Vs Ram Golam Sahu and Others
Calcutta High Court · 18 Ind. Cas. 207
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Sept 1912
Hazarimal Babu Vs Abani Nath Adhurjoya and Others
Calcutta High Court · 18 Ind. Cas. 625
High Courts05 Sept 1912
Umeshananda Dut Jha Vs Sir Ravaneswar Prosad Singh and Others
Calcutta High Court · 17 Ind. Cas. 969
High Courts05 Sept 1912
Jogendra Nath Singh and Others Vs Secretary of State for India
Calcutta High Court · 17 Ind. Cas. 921
Bengal Tenancy Act, 1885 — Section 104H
High Courts05 Sept 1912
Chatturbhuj Patnaik and Others Vs Krishna Chandra Patnaik and Others
Calcutta High Court · 17 Ind. Cas. 276
High Courts05 Sept 1912
Ram Dhan Dhar Vs Sharup Chandra Sen and Others
Calcutta High Court · 18 Ind. Cas. 479
Bengal Tenancy Act, 1885 — Section 11, 12
High Courts04 Sept 1912
Nagendra Lal Chowdhury Vs Srimati Raja Bibi and Others
Calcutta High Court · 17 Ind. Cas. 504
Bengal Patni Taluks Regulation, 1819 — Section 14Bengal Tenancy Act, 1885 — Section 75Limitation Act, 1963 — Article 14
High Courts04 Sept 1912
N. Vaidianatha Sastriar Vs Kasivasi Somasundara Thambiran
Madras High Court · (1913) 24 MLJ 8
High Courts04 Sept 1912
Pankajammal Vs Seshadri Aiyangar and Another
Madras High Court · 16 Ind. Cas. 933
High Courts04 Sept 1912
Gopalasawmy Chetty Vs The Secretary of State for India in Council
Madras High Court · 16 Ind. Cas. 955
High Courts04 Sept 1912
Syed Ibrahim Sahib Vs Arumugathayee and Another
Madras High Court · (1915) ILR (Mad) 18
High Courts04 Sept 1912
The Anglo-Indian Trading Co. Ltd. Vs Gerald Frank Brierly
Madras High Court · 17 Ind. Cas. 256
High Courts04 Sept 1912
N. Vaidyanatha Sastrial Vs Kasivasi Somasundra Tambiran
Madras High Court · 16 Ind. Cas. 736
High Courts04 Sept 1912
Syed Ibrahim Sahib Vs Armugathayee and Another
Madras High Court · 16 Ind. Cas. 877
Transfer of Property Act, 1882 — Section 101
High Courts04 Sept 1912
Karnam Parthasarathy Vs Karnam Barathamma
Madras High Court · 16 Ind. Cas. 881
Registration Act, 1908 — Section 17
High Courts03 Sept 1912
Raj Kumar Roy Chowdhury Vs Alimaddi and Others
Calcutta High Court · 16 Ind. Cas. 911
Bengal Tenancy Act, 1885 — Section 167
High Courts03 Sept 1912
Bhukhi Koeri Vs Ram Khelwan Prosad and Others
Calcutta High Court · 17 Ind. Cas. 646
Bengal Tenancy Act, 1885 — Section 157