High Courts11 Sept 1912
Basaweswara Swami Vs The Bellary Municipal Council and the Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 6 : (1912) 23 MLJ 479
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,236 of 61,203
High Courts11 Sept 1912
Veluthemana alias Pallikat alias Cheerakushi Illoth, karnavan and Manager Ashtamurti Nambudri Vs Kappat Palampadiyan Koyamu's Daughter, Pathuma and Others
Madras High Court · 17 Ind. Cas. 131
Malabar Compensation for Tenants Improvements Act, 1899 — Section 15
High Courts11 Sept 1912
Ponnaya Tirumalai Vandaya Thevar and Others Vs Kandasami Vendaya Thevar and Others
Madras High Court · 17 Ind. Cas. 136
Limitation Act, 1928 — Article 141
High Courts11 Sept 1912
Ambuja Ammal Vs Appadurai Mudali and Others
Madras High Court · 30 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Sept 1912
Hira Naikin Vs Radha Naikin
Bombay High Court · (1912) 14 BOMLR 1129 : 17 Ind. Cas. 834
High Courts10 Sept 1912Allowed
Ganga Singh and Another Vs Emperor
Allahabad High Court · 17 Ind. Cas. 404
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts10 Sept 1912
Ramanathan Chettyar and Others Vs Ragavendra Row and Others
Madras High Court · 16 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts09 Sept 1912
Sankararama Aiyar Vs R. Padmanabha Aiyar
Madras High Court · (1912) 23 MLJ 373
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts09 Sept 1912
Sankararama Iyer Vs R. Padmanabha Iyer
Madras High Court · (1915) ILR (Mad) 25
High Courts09 Sept 1912
Bommidi Bayyan Naidu Vs Bommidi Suryanarayana, minor by guardian Bommidi Ammanna
Madras High Court · (1912) 23 MLJ 543
High Courts09 Sept 1912
Sankarama Aiyar Vs R. Padmanabha Aiyar
Madras High Court · 17 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Section 24Presidency Small Cause Courts Act, 1882 — Section 27Provincial Small Cause Courts Act, 1887 — Section 33
High Courts09 Sept 1912
Bommidi Bayyan Naidu Vs Bommidi Suryanarayana by Guardian Bommidi Ammanna
Madras High Court · 17 Ind. Cas. 445
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Sept 1912
Syed Iltaf Husain Vs Emperor
Allahabad High Court · 17 Ind. Cas. 414
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts06 Sept 1912
K. Subramanya Aiyar Vs S. Subba Iyer and Others
Madras High Court · 16 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Section 7
High Courts06 Sept 1912
The Public Prosecutor Vs Arumugam Chetty
Madras High Court · 17 Ind. Cas. 64
Penal Code, 1860 (IPC) — Section 193
High Courts05 Sept 1912
Emperor Vs Tatia Mahadev
Bombay High Court · (1912) 14 BOMLR 961 : 17 Ind. Cas. 794
Penal Code, 1860 (IPC) — Section 10, 352, 354
High Courts05 Sept 1912
Kedar Nath Roy and Others Vs Amritalal Mookerjee and Others
Calcutta High Court · 17 Ind. Cas. 283