High Courts09 Feb 1912
Muthusawmi Pillay Vs Jafar Husain Khan Sahib and Another
Madras High Court · 14 Ind. Cas. 215
Madras Estates Land Act, 1908 — Section 3(2)
JUDGMENT DATABASE
Search 12,22,691 Indian judgments.
12,22,691 judgments in All Courts · page 60,234 of 61,135
High Courts09 Feb 1912
Sivavadivelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · (1912) 22 MLJ 404
Limitation Act, 1887 — Article 44
High Courts09 Feb 1912
Amavasaya Chinna Krishna Reddy and Others Vs Marri Poliah of Chilamanur
Madras High Court · 15 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 447
High Courts09 Feb 1912
Sivavadevelu Pillay Vs Ponnammal and Govindammal and Another
Madras High Court · 15 Ind. Cas. 365
Limitation Act, 1877 — Article 44
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakrishna Yachendra Bahadur, K.C.I.E., Panchahzar, Munsubdar, Raja of Venkatagiri Vs V. China Reddy and Others
Madras High Court · (1914) ILR (Mad) 408
High Courts08 Feb 1912
Abdul Karim Abu Ahmad Khan Ghaznavi and Another Vs Abdus Subhan Chowdhury and Another
Calcutta High Court · 14 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 19
High Courts08 Feb 1912
Gul Mahomed Vs Abdul Jubbar
Calcutta High Court · 13 Ind. Cas. 694a
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 8
High Courts08 Feb 1912
Sew Karan Vs Corporation of Calcutta
Calcutta High Court · (1912) ILR (Cal) 682 : 14 Ind. Cas. 205
Calcutta Municipal Act, 1899 — Section 495
High Courts08 Feb 1912
Raghubar Dayal Vs Rani Kunwar and Others
Allahabad High Court · 14 Ind. Cas. 48
High Courts08 Feb 1912
Hayat Ali Vs Muhammad Sadiq and Another
Allahabad High Court · 16 Ind. Cas. 97
Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77Registration Act, 1908 — Section 77
High Courts08 Feb 1912
Subramania Pillai Vs Dakshnamurthi Mudaliar and Others
Madras High Court · 15 Ind. Cas. 193
High Courts08 Feb 1912
Kulandavelu Pedayachi Vs Kamatchi Ayengar
Madras High Court · 15 Ind. Cas. 388
High Courts08 Feb 1912
Vencatachellam Chettiar Vs Veerappen Ambalagaran and Another
Madras High Court · 14 Ind. Cas. 283
High Courts08 Feb 1912
Sivaprakasam and Others Vs Palaniappa Mudaliar
Madras High Court · (1912) 22 MLJ 439
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Feb 1912
Unde Rajaha Raja Sir Raja Velugoti Sri Raja Gopalakristna Yachendra Bahadur Varu, K.C.I.E., Rajah of Venkatagiri Vs Vemuru Chinta Reddi and Others
Madras High Court · (1912) 22 MLJ 447
High Courts08 Feb 1912
Gopisetti Narayanasawy Naidu Garu, Receiver, Nidadavole and Medur Estates Vs Bondada China Narsigadu
Madras High Court · 15 Ind. Cas. 359
High Courts08 Feb 1912
T. Seetharama Chettiar and Others Vs M. Kristna Row, the Devan Trustee of Ramnad Samastanam, (vacated the office), Rajah Rajeswara Sethupathi alias Muthuramalinga Sethupathi
Madras High Court · 15 Ind. Cas. 406