High Courts01 Oct 1912Dismissed
Bai Fatma Vs Ali Mahomed Aiyab
Bombay High Court · (1912) 14 BOMLR 1178 : 17 Ind. Cas. 946
Contract Act, 1872 — Section 23
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,233 of 61,203
High Courts01 Oct 1912Dismissed
Hira Vs Hansji Pema
Bombay High Court · (1912) 14 BOMLR 1182 : 17 Ind. Cas. 949
High Courts01 Oct 1912Dismissed
Vinayak Balkrishna Kulkarni Vs Sitaram Janardan Pandit
Bombay High Court · (1912) 14 BOMLR 1173 : 17 Ind. Cas. 943
Khoti Settlement Act, 1880 — Section 40(a)
High Courts01 Oct 1912
Bai Fatma Vs Alimahomed Aiyeb
Bombay High Court · (1913) ILR (Bom) 280
Contract Act, 1872 — Section 23
High Courts01 Oct 1912
Rathna Mudali Vs Perumal Reddy and Others
Madras High Court · (1915) ILR (Mad) 310 : 17 Ind. Cas. 837 : (1912) 23 MLJ 576
Transfer of Property Act, 1882 — Section 91
High Courts30 Sept 1912
P.V. Muhtu Amma and Others Vs P.V. Gopalan and Twenty-Two Ors.
Madras High Court · (1914) ILR (Mad) 593 : (1913) ILR (Mad) 593
High Courts30 Sept 1912
Itticheri Edathis Samantham Othenan Nambiar Ayothia Raman Kaimal Vs T.V. Ananda Pisharoti and Others Thekkevittil Ananda Pisharoti Vs Ettisheri Edathil Samanthan and Others
Madras High Court · 17 Ind. Cas. 179
High Courts30 Sept 1912
Vyasacharya Narayanacharya Vs Venkubai Rangacharya Upadya
Bombay High Court · (1912) 14 BOMLR 1109 : 17 Ind. Cas. 741
High Courts30 Sept 1912
Narottam Rajaram Vs Mohanlal Kahandas
Bombay High Court · (1912) 14 BOMLR 1154 : 17 Ind. Cas. 891
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Sept 1912Disposed Of
Kanhai Singh and Others Vs Emperor
Allahabad High Court · 17 Ind. Cas. 795
Criminal Procedure Code, 1898 (CrPC) — Section 424, 537
High Courts30 Sept 1912
Payyam Vellathumkara Mathu Amma and Others Vs Payvam Vellathumkara Gopalan alias Ryru Nambiar and Others
Madras High Court · (1912) 23 MLJ 496
High Courts30 Sept 1912
The Madras and Southern Mahratta Railway Co., Ltd., Madras Vs Bhimappa and Another
Madras High Court · 17 Ind. Cas. 419 : (1912) 23 MLJ 511
Railways Act, 1890 — Section 75
High Courts30 Sept 1912
Payyam Vellathumkara Muthu Amma and Others Vs Payyam Vellathumkara Gopalan alias Ryru Nambiyar and Others
Madras High Court · 16 Ind. Cas. 895(1)
High Courts27 Sept 1912
In Re: Keshav Narayan Manolkar
Bombay High Court · (1912) 14 BOMLR 968 : 17 Ind. Cas. 720
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Sept 1912
Emperor Vs Vishnu Balkrishna Bam
Bombay High Court · (1912) 14 BOMLR 965 : 17 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 123, 397Penal Code, 1860 (IPC) — Section 379
High Courts27 Sept 1912
Emperor Vs Koya Hansji
Bombay High Court · (1912) 14 BOMLR 964 : 17 Ind. Cas. 796
Arms Act, 1959 — Section 19, 19(e)
High Courts27 Sept 1912
Emperor Vs Lallubhai Jaychand Gujar
Bombay High Court · (1912) 14 BOMLR 960 : 17 Ind. Cas. 791
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts27 Sept 1912Dismissed
In Re: Ardeshir Kavasji Karanjavalla
Bombay High Court · (1912) 14 BOMLR 970 : 17 Ind. Cas. 717
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts27 Sept 1912
Mulpuru Lakshmayya and Others Vs Sri Rajah Varadaraja Apparow Bahadur Zemindar Garu
Madras High Court · 17 Ind. Cas. 353
Madras Estates Land Act, 1908 — Section 185