High Courts10 Oct 1912
In Re: Dnyanoba Pandurang Bamne
Bombay High Court · 18 Ind. Cas. 410
Criminal Procedure Code, 1898 (CrPC) — Section 133
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,231 of 61,203
High Courts09 Oct 1912
G. Paparayudu Vs G. Rattamma and Others
Madras High Court · (1914) ILR (Mad) 275
High Courts09 Oct 1912
Garikipati Paparayudu Vs Garikipati Rattamma and Others
Madras High Court · 17 Ind. Cas. 508 : (1913) 24 MLJ 62
Specific Relief Act, 1877 — Section 42
High Courts08 Oct 1912
Premraj Motiram Marwadi Vs Javarmal Gomaji Marwadi and Vasudeo Anant Dalal
Bombay High Court · 18 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 Oct 1912Dismissed
Premraj Motiram Marwadi Vs Javarmal Gomaji Marwadi Vasudeo Anant Dalal Vs Premraj Motiram Marwadi
Bombay High Court · (1913) 15 BOMLR 41
High Courts08 Oct 1912
Katakool Natuvlapurayil Moidin Kutti Vs Pottarkular Koman Nair and Others
Madras High Court · 17 Ind. Cas. 605
High Courts08 Oct 1912
Veerarayan styled Anujan Valiya Rajah of Pudiakovilagam and Others Vs Parakal Gopal Menon and Another
Madras High Court · 17 Ind. Cas. 623
High Courts08 Oct 1912
Guddati Reddi Obala Vs Ganapati Kandanna
Madras High Court · 17 Ind. Cas. 422 : (1912) 23 MLJ 493
High Courts08 Oct 1912
Valli Ammal Vs The Corporation of Madras
Madras High Court · (1915) ILR (Mad) 41 : (1912) 23 MLJ 531
Madras City Municipal Act, 1904 — Section 287(1)
High Courts08 Oct 1912
Kamala Bai Vs Bhagirathi Bai
Madras High Court · (1915) ILR (Mad) 45 : 16 Ind. Cas. 939
High Courts08 Oct 1912
Draksharapu Appalaswami Vs A.C. La Rive and Others
Madras High Court · 16 Ind. Cas. 986
High Courts07 Oct 1912Dismissed
Jagu Babaji Varang Vs Balu Laxman Varang
Bombay High Court · (1912) 14 BOMLR 1198 : 17 Ind. Cas. 955
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Oct 1912
Khaji Syyad Hussain Saheb Vs Ediga Narasimhappa and Others
Madras High Court · 16 Ind. Cas. 962
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts07 Oct 1912
Koligiri Venkatramarayanier and Others Vs Patibanda Basayya
Madras High Court · (1912) 23 MLJ 620
High Courts07 Oct 1912
Khaji Sayyad Hussain Sahib Vs Edige Narasimhappa and Others
Madras High Court · (1912) 23 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts07 Oct 1912
Sundara Gurukkal Vs Subramania Archakar and Others
Madras High Court · 16 Ind. Cas. 960
High Courts04 Oct 1912
Manohar Ramchandra Hinge Vs The Collector of Nasik
Bombay High Court · (1912) 14 BOMLR 1190 : 17 Ind. Cas. 964
Bombay Regulation Act, 1827 — Section 52
High Courts04 Oct 1912
The Special Officer, Salsette Blg. Sites Vs Dosabhai Bezonji Motivala (No. 2)
Bombay High Court · (1912) 14 BOMLR 1194
Land Acquisition Act, 1894 — Section 54