High Courts17 Oct 1912
The Secretary of State for India in Council Vs Chinnapragada Bhanamurthy and Kalipatna Sriramulu
Madras High Court · (1913) 24 MLJ 538
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,230 of 61,203
High Courts17 Oct 1912
Venkatrama Aiyar Vs Rangasami Aiyangar and Others
Madras High Court · (1912) 23 MLJ 588
Transfer of Property Act, 1882 — Section 76(i)
High Courts17 Oct 1912
Vencatrama Aiyar Vs Rangasawmi Aiyangar and Others
Madras High Court · 17 Ind. Cas. 368
Transfer of Property Act, 1882 — Section 76(e)
High Courts17 Oct 1912
Ruddaraju Sooraparaju Vs Ruddaraju Narayana Raju and Others
Madras High Court · 17 Ind. Cas. 431
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Oct 1912
Dharani Mudali Vs Meenamba Bai Ammani
Madras High Court · 17 Ind. Cas. 617
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts16 Oct 1912
Sri Datla Venkata Suryanarayana Jagapati Raju Bahadur Garu and Another Vs Sri Rajah Inuganti Venkataraja Gopala Surya Rao Bahadur Garu and Others
Madras High Court · 17 Ind. Cas. 940
Transfer of Property Act, 1882 — Section 90
High Courts15 Oct 1912
S.T.P.L. Palaniappa Chettiar Vs T.R.M.A.R.R.M. Arunachella Chettiar and Others
Madras High Court · 17 Ind. Cas. 139 : (1912) 23 MLJ 595
Contract Act, 1872 — Section 188
High Courts15 Oct 1912
Sheshdasacharya Vs Bhimacharya Bapacharya
Bombay High Court · (1912) 14 BOMLR 1205 : 17 Ind. Cas. 969
High Courts15 Oct 1912
Sree Rajah Venkatragayya Appa Row Bahadur Zemindar Garu Vs Murala Sriramulu and Others
Madras High Court · 17 Ind. Cas. 593
High Courts15 Oct 1912
Veera Raghava Aiyangar and Others Vs Vellai Mooppai and Others
Madras High Court · 17 Ind. Cas. 704 : (1912) 23 MLJ 517
High Courts14 Oct 1912
V. Balakrishnudu Vs Narayanasawmy Chetty
Madras High Court · (1914) ILR (Mad) 175 : 24 Ind. Cas. 852
High Courts14 Oct 1912
T. Krishnan Nair and Eleven Ors. Vs T. Damodaran Nair and Thirteen Ors.
Madras High Court · (1915) ILR (Mad) 48 : (1915) ILR (Mad) 47
High Courts11 Oct 1912
Vembu Iyer alias Ramanadha Iyer Vs Srinivasa Iyengar and Others
Madras High Court · 17 Ind. Cas. 609 : (1912) 23 MLJ 638
High Courts11 Oct 1912
Kari Singh Vs J. Finch
Calcutta High Court · 18 Ind. Cas. 349
Penal Code, 1860 (IPC) — Section 499
High Courts11 Oct 1912
R.D. Sethna Vs Kallianji Sangjibhai
Bombay High Court · (1913) 15 BOMLR 113 : 12 Ind. Cas. 581
Presidency Towns Insolvency Act, 1909 — Section 47
High Courts11 Oct 1912
Miss M.J. D''silva Vs Miss D.J.S. Minizis
Bombay High Court · (1912) 14 BOMLR 1207 : 17 Ind. Cas. 972
Court of Wards Act, 1905 — Section 3
High Courts11 Oct 1912
Thukku Goundan Vs Kuppauda Goundan and Another
Madras High Court · 17 Ind. Cas. 339
High Courts11 Oct 1912
The Secretary of State For India In Council Vs Ambalavana Pandara Sannadhi Avurgal and Others Shanmuga Sundara Mudaliar and Others Vs Ambalavana Pandara Sannadhi
Madras High Court · 18 Ind. Cas. 294
High Courts11 Oct 1912
Panikkarchatt Ukkajithanthavita Puthia Purajil Abdulla and Others Vs Panikkarath Ukkayithamtavita Puthia Purajil Mirthur
Madras High Court · 17 Ind. Cas. 429 : (1912) 23 MLJ 537