High Courts29 Oct 1912
Varagima Ramasomasundara Arulappa Naiker Vs V.R.R.M.S.T.M.R. Murugappal Chettiar and Others
Madras High Court · (1912) 23 MLJ 658
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,228 of 61,203
High Courts29 Oct 1912
Sree Math Abhinavothanda Vidyaranya Bharathi Swami Vs Adoni Bheema Row and Others
Madras High Court · 18 Ind. Cas. 58 : (1913) 24 MLJ 358
High Courts28 Oct 1912
Arunachellam Chetti and Others Vs Prabhayya Chetti and Another
Madras High Court · (1913) 25 MLJ 174
High Courts28 Oct 1912Disposed Of
Munshi Lal and Another Vs Ram Narain
Allahabad High Court · (1913) ILR (All) 65 : 17 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts28 Oct 1912
Arunachellam Chetty and Others Vs Prabhayya Chetty and Another
Madras High Court · 17 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 22
High Courts27 Oct 1912
Harakhbai Vs Jamnabai
Bombay High Court · (1913) 15 BOMLR 340 : 19 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts27 Oct 1912
A.S.P.L. Vr. Veerappa Chetty Vs Mudali and Others
Madras High Court · 24 Ind. Cas. 375 : (1914) 26 MLJ 373
Madras Estates Land Act, 1908 — Section 19
High Courts26 Oct 1912Dismissed
Shiam Lal Vs Anant Ram and Another
Allahabad High Court · 17 Ind. Cas. 302
High Courts25 Oct 1912
Seshagiri Aiyar and Another Vs Tirumalai Ambalam and Another and Sankarama Aiyar and Others Sankarama Iyer and Another Vs Seshagiri Aiyar and Others
Madras High Court · 17 Ind. Cas. 481
High Courts25 Oct 1912
Koolappa Rowthar alias Syed Muhammad Rowther Vs M. Appu Asari and Others
Madras High Court · 17 Ind. Cas. 736
High Courts24 Oct 1912
Chinapa Karbasapa Lakmanhalli Vs Ladasaheb Babasaheb
Bombay High Court · (1913) 15 BOMLR 205 : 19 Ind. Cas. 394
High Courts24 Oct 1912Dismissed
Kesho Parshad Vs Ram Kishen Das
Allahabad High Court · 17 Ind. Cas. 316
High Courts24 Oct 1912Disposed Of
Emperor Vs Badri Prasad
Allahabad High Court · (1913) ILR (All) 63
Penal Code, 1860 (IPC) — Section 471
High Courts24 Oct 1912
Chimman Lal and Another Vs Sikandar Khan
Allahabad High Court · 17 Ind. Cas. 641
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts24 Oct 1912
Badri Prasad Vs Emperor
Allahabad High Court · 17 Ind. Cas. 797
Penal Code, 1860 (IPC) — Section 471
High Courts24 Oct 1912
In Re: Chabumian Sahib--Accused in C.C. No. 57 of 1912, on the File of the Sub-Magistrate, Vaniyambadi.
Madras High Court · 18 Ind. Cas. 269
High Courts24 Oct 1912
C. Naku Amma and Others Vs C. Raghava Menon and Others
Madras High Court · (1915) ILR (Mad) 79
High Courts23 Oct 1912
Emperor Vs Edalji K. Patel
Bombay High Court · (1912) 14 BOMLR 1169
City of Bombay Municipal Council Act, 1988 — Section 305
High Courts23 Oct 1912Dismissed
Madhusudan Shivram Kanvinde Vs Bhau Atmaram Lad
Bombay High Court · (1913) 15 BOMLR 36