High Courts23 Oct 1912
Baggu Simmanna Vs Itragulu Chinnaya and Others
Madras High Court · 17 Ind. Cas. 375
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,229 of 61,203
High Courts23 Oct 1912
Neelam Tirupatirayudu Naidu Garu and Others Vs Vinjamuri Lakshminarasamma
Madras High Court · (1915) ILR (Mad) 71 : 17 Ind. Cas. 597 : (1912) 23 MLJ 599
Trusts Act, 1882 — Section 20
High Courts23 Oct 1912
M. Coopoosami Chetty Vs A.T. Duraisamy Chetty and Others
Madras High Court · 17 Ind. Cas. 527
High Courts22 Oct 1912
In Re: Kisandas Hirachand
Bombay High Court · (1912) 14 BOMLR 1166
Criminal Procedure Code, 1898 (CrPC) — Section 250, 476
High Courts22 Oct 1912
Muhammad Abdul Aziz Vs Rafi-Un-Nissa Bibi and Another
Allahabad High Court · 17 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts22 Oct 1912
Srinivasa Iyer and Others Vs Krishnaswamy Iyengar and Others
Madras High Court · 18 Ind. Cas. 274
High Courts22 Oct 1912
Mothey Atcheyya Garu and Others Vs Vennavalli Seshagiri Rao
Madras High Court · 20 Ind. Cas. 844 : (1913) 25 MLJ 32
High Courts22 Oct 1912
A. Thupran alias Kumaran Vs Haji Esa Sait's son, Mamad Kasim Sait, and Another
Madras High Court · 17 Ind. Cas. 433
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts21 Oct 1912
Kolandavelu Pillai Vs Armugatha Pillai and Others
Madras High Court · 18 Ind. Cas. 493
High Courts21 Oct 1912
T.V. Rajaram Rao Vs T.V. Tuljaram Rao
Madras High Court · 17 Ind. Cas. 43
Evidence Act, 1872 — Section 92
High Courts18 Oct 1912
G.T. Gilmore Vs State of Travancore
Madras High Court · 17 Ind. Cas. 444 : (1912) 23 MLJ 605
Civil Procedure Code, 1908 (CPC) — Section 85, 87
High Courts18 Oct 1912
Mandaram Narumayya Chetti and Another Vs Mandaram Tiruvangadathan Chetti and Another
Madras High Court · (1913) 24 MLJ 223
High Courts18 Oct 1912
Mamabi and Others Vs Acharath Parakat--Maliga purazil Cheriye Kunhifappi Haji and Others
Madras High Court · (1915) ILR (Mad) 67 : 17 Ind. Cas. 337 : (1912) 23 MLJ 607
High Courts18 Oct 1912
In Re: Narayana Padayachi
Madras High Court · (1914) ILR (Mad) 280 : 25 Ind. Cas. 1008
Forest Act, 1882 — Section 55
High Courts17 Oct 1912
Emperor Vs Gangaram Tukaram
Bombay High Court · (1912) 14 BOMLR 1163 : 17 Ind. Cas. 1008
Penal Code, 1860 (IPC) — Section 204
High Courts17 Oct 1912
The Secretary of State for India in Council Vs Chinnapragada Bhanumurty and Kalipatnapu Sriramulu
Madras High Court · 17 Ind. Cas. 373
High Courts17 Oct 1912
P.K. Govindan Nairand Others Vs P. Narayanan Nair and Others
Madras High Court · 17 Ind. Cas. 473 : (1912) 23 MLJ 706
Contract Act, 1872 — Section 201