High Courts02 Nov 1912Dismissed
Mohan Lal Vs Musammat Jumerat
Allahabad High Court · 17 Ind. Cas. 658
Limitation Act, 1963 — Article 102, 7
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,227 of 61,203
High Courts02 Nov 1912
Jagar Nath and Another Vs Ajudhya Singh
Allahabad High Court · 17 Ind. Cas. 376
North Western Provinces Tenancy Act, 1901 — Section 95
High Courts01 Nov 1912
Ganesh Bab Naik Vs Vithal Vaman Mahalya
Bombay High Court · (1913) 15 BOMLR 244
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts01 Nov 1912Dismissed
Jaisari Singh and Others Vs Jaisari Singh and Others
Allahabad High Court · 17 Ind. Cas. 294
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 5
High Courts01 Nov 1912
Karetti Brahmanaikudu Vs Kareti Mahalakshmi and Others
Madras High Court · 17 Ind. Cas. 487
High Courts01 Nov 1912
Karchi Brahmanaikudu Vs Karchi Mahalakshmi and Others
Madras High Court · (1913) 24 MLJ 533
High Courts01 Nov 1912
Narayana Rao and Others Vs The President of the Corporation of Madras
Madras High Court · 17 Ind. Cas. 945 : (1912) 23 MLJ 591(1)
High Courts31 Oct 1912
Sawmi Chetty Vs The Corporation of Madras
Madras High Court · 18 Ind. Cas. 271 : (1912) 23 MLJ 591
High Courts31 Oct 1912Allowed
Tripurari Pal Vs Jagat Tarini Dasi
Bombay High Court · (1913) 15 BOMLR 72
High Courts31 Oct 1912Allowed
The Bank of Bombay Vs Nandlal Thakerseydas
Bombay High Court · (1913) 15 BOMLR 1
Contract Act, 1872 — Section 178
Privy Council31 Oct 1912
Tripurari Pal Vs Jagat Tarini Dasi
Privy Council · (1913) 40 ILRPC 274 : (1912) 40 IndApp 37 : 17 IndCas 696
High Courts31 Oct 1912Dismissed
Bindhachal Rai and Others Vs Gaya Rai and Others
Allahabad High Court · 17 Ind. Cas. 290
High Courts31 Oct 1912
Pichai Rowthan Vs Emperor
Madras High Court · 17 Ind. Cas. 569
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts30 Oct 1912Dismissed
Chuttan Lal Vs Kanhaya Lal
Allahabad High Court · 17 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts30 Oct 1912Allowed
Hirdey Narain and Another Vs M.J. Powell and Another
Allahabad High Court · (1913) ILR (All) 9 : 17 Ind. Cas. 672
High Courts29 Oct 1912
V.R.S. Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiar
Madras High Court · (1913) ILR (Mad) 325
Privy Council29 Oct 1912
Sachindra Nath Roy and Others Vs The Secretary of State For India In Council
Privy Council · 17 IndCas 733
High Courts29 Oct 1912
Varagima Rama Somasundara Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiyar and Others
Madras High Court · 18 Ind. Cas. 49