High Courts08 Dec 1909Allowed
Jaigopal Misir and Another Vs Sheo Sagar Singh and Others
Allahabad High Court · 4 Ind. Cas. 579
Evidence Act, 1872 — Section 65Limitation Act, 1877 — Section 19
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,226 of 60,970
High Courts08 Dec 1909
A. Ramanathan Chettyar Vs P.S. Anathanarayana Iyer and Another
Madras High Court · (1910) ILR (Mad) 412 : 5 Ind. Cas. 291
High Courts08 Dec 1909
Rosi alias Hagi and Another Vs Yadala Pillamma and Another
Madras High Court · 5 Ind. Cas. 512
High Courts08 Dec 1909
Balasubramania Nadar Vs Sivaguru Asari and Another
Madras High Court · (1911) 21 MLJ 562
Transfer of Property Act, 1882 — Section 61
High Courts08 Dec 1909
Annayyan Vs Chinnan alias Muni Venkata Chetti and Others
Madras High Court · (1910) ILR (Mad) 366 : (1910) 20 MLJ 355
High Courts08 Dec 1909
Rosi alias Hegi and Another Vs Yadala Pillamma and Another
Madras High Court · (1910) 20 MLJ 400
Evidence Act, 1872 — Section 33
High Courts08 Dec 1909
Adapala Adivaramma Vs Rabala Ramachandra Reddy
Madras High Court · (1910) 21 MLJ 85
High Courts08 Dec 1909
Mayilkothil Kunjunni Nair Vs Vadakeveetil Kongathil Ela Nair
Madras High Court · 6 Ind. Cas. 599
High Courts07 Dec 1909
Venkatarama Iyer and Another Vs Esumsa Rowthen and Another
Madras High Court · 5 Ind. Cas. 92
High Courts07 Dec 1909
Chidambaram Pillai Vs Muthu Pillai
Madras High Court · (1910) ILR (Mad) 356 : 5 Ind. Cas. 764(1)
High Courts07 Dec 1909
Ganoda Sundari Chowdhrani Vs Girish Chandra Roy
Calcutta High Court · 4 Ind. Cas. 400
Evidence Act, 1872 — Section 91
High Courts07 Dec 1909
Harendra Lal Roy Chowdhury Vs Sm. Hari Dasi Debi
Calcutta High Court · (1909) 12 CAL CK 0014
High Courts07 Dec 1909Dismissed
Indarjit Vs Sheikh Arshad Ali
Allahabad High Court · 4 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Section 53Transfer of Property Act, 1882 — Section 90
High Courts07 Dec 1909
Pargan Singh Vs Ajkumar Singh and Others
Allahabad High Court · 5 Ind. Cas. 520
Bundelkhand Encumbered Estates Act, 1903 — Section 13
High Courts07 Dec 1909
Ranee Vellai Nachiar Vs The Court of Wards
Madras High Court · 5 Ind. Cas. 740(1)
High Courts07 Dec 1909
Venkatarama Aiyar and Another Vs Essumsa Rowthen and Others
Madras High Court · (1910) ILR (Mad) 429 : (1910) 20 MLJ 330
Civil Procedure Code, 1882 — Section 244, 273