High Courts13 Nov 1912Allowed
In Re: Nanchand Shivchand
Bombay High Court · (1913) 15 BOMLR 45
Bombay District Municipal Act, 1901 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 195
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,225 of 61,203
High Courts13 Nov 1912Disposed Of
Fateh Bahadur and Others Vs Lalta Pershad and Others
Allahabad High Court · 17 Ind. Cas. 488
North Western Provinces Tenancy Act, 1901 — Section 194(3)
High Courts13 Nov 1912Dismissed
Mahabir Pershad and Another Vs Ram Lochan Tewari
Allahabad High Court · 17 Ind. Cas. 521
High Courts13 Nov 1912
Kanakammal Vs Ananthamathi Ammal and Others
Madras High Court · 25 Ind. Cas. 901
High Courts13 Nov 1912
Ramakrishna Mallay Vs Ramakrishna Mallay Baburaya Alias Venkatesha Hegade and Others
Madras High Court · 17 Ind. Cas. 947
High Courts13 Nov 1912
Randipurazil Kunhisow Karnavan and Manager of his tarwad Vs Alukandiyil Parkum Mulloli Chathu
Madras High Court · 17 Ind. Cas. 933 : (1912) 23 MLJ 695
Transfer of Property Act, 1882 — Section 108
High Courts13 Nov 1912
Ramakrishna Mallya Vs Baburaya alias Venkatesha hegade and Others
Madras High Court · (1912) 23 MLJ 715
High Courts12 Nov 1912
K. Sheik Meeran Sahib Vs C. Ratnavelu Mudali
Madras High Court · (1914) ILR (Mad) 181
High Courts12 Nov 1912Allowed
Jagan Nath and Another Vs Ajudhia Singh
Allahabad High Court · (1913) ILR (All) 14
High Courts12 Nov 1912
K. Sheik Meeran Saib Vs C. Ratnavelu Mudaly
Madras High Court · (1913) 25 MLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts12 Nov 1912
Sri Rajah Venkatanarasimha Appa Rao Bahadur Zamindar Garu (died) Vs Muppidi Subba Reddi and Others
Madras High Court · 20 Ind. Cas. 753 : (1913) 24 MLJ 655
Madras Estates Land Act, 1908 — Section 6
High Courts11 Nov 1912
Ramiah Chettiar Vs Rukmani Ammal and Others
Madras High Court · (1913) 24 MLJ 313
Transfer of Property Act, 1882 — Section 6(e)
High Courts11 Nov 1912
Ramiah Chettyar Vs Rukmani Ammal, Minor by his Brother and Guardian, Gilladi Krishnaswamy Chettyar
Madras High Court · 18 Ind. Cas. 138
High Courts11 Nov 1912Dismissed
Gulla Mal and Another Vs Chunni Lal
Allahabad High Court · 17 Ind. Cas. 732
Specific Relief Act, 1877 — Section 22
High Courts11 Nov 1912Dismissed
Sheikh Nasir-Ud-Din Vs Ballabh Das and Others
Allahabad High Court · 17 Ind. Cas. 471
Transfer of Property Act, 1882 — Section 8
High Courts11 Nov 1912Dismissed
Masih-Ud-Din Vs Ballabh Das and Others
Allahabad High Court · (1913) ILR (All) 68
Transfer of Property Act, 1882 — Section 8