High Courts15 Nov 1912
Karta Kishan Vs Harnam Chand
Allahabad High Court · (1913) ILR (All) 72
Registration Act, 1908 — Section 32
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,224 of 61,203
High Courts15 Nov 1912
Kirta Kishen Vs Harnam Chand
Allahabad High Court · 17 Ind. Cas. 465
Registration Act, 1908 — Section 32
High Courts15 Nov 1912
Ponga Maistry--Accused In C.C. No. 411 of 1910 On The File of The Taluk Magistrate of Gudalur Vs Emperor
Madras High Court · 18 Ind. Cas. 415
High Courts15 Nov 1912
K. Hajee Abdul Latheef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · (1918) ILR (Mad) 1178 : (1917) ILR (Mad) 1173
High Courts15 Nov 1912
Ponga Maistry Vs King Emperor
Madras High Court · (1913) 24 MLJ 186
Plantations Labour Act, 1951 — Section 24
High Courts15 Nov 1912
K. Hajee Abdul Lateef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · 44 Ind. Cas. 847
High Courts15 Nov 1912
R.M.A.R. Aruna Chella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · 17 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts14 Nov 1912
Emperor Vs Banubhai Hadubhai
Bombay High Court · (1913) 15 BOMLR 66
Bombay Public Conveyances Act, 1920 — Section 1
High Courts14 Nov 1912
Emperor Vs Ranchhod Bawla
Bombay High Court · (1913) 15 BOMLR 61
Criminal Procedure Code, 1898 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 406
High Courts14 Nov 1912
Deokinandan Pershad and Others Vs Bindeshwari Parshad and Others
Allahabad High Court · 17 Ind. Cas. 523
High Courts14 Nov 1912
Sheopher Singh and Others Vs Deo Narain Singh and Others
Allahabad High Court · 17 Ind. Cas. 675
High Courts14 Nov 1912
U. Kesavulu Naidu Vs Arithulai Ammal and Others
Madras High Court · (1913) ILR (Mad) 533
High Courts13 Nov 1912
Raja Kumara Venkata Perumal Raju Bahadurvaru Rajah of Karvetngar by guardian W.A. Vardachariar Vs Audikesavalu Reddi and Ors
Madras High Court · 17 Ind. Cas. 759 : (1912) 23 MLJ 675
High Courts13 Nov 1912
Randuparayil Kunhi Sou Vs Ablukandiyil Parkum Mulloli Chathu
Madras High Court · (1915) ILR (Mad) 86
High Courts13 Nov 1912
Ramakrishna Mallay Vs Baburaya alias Venkatesha Hegade and Others
Madras High Court · (1912) 23 MLJ 715
High Courts13 Nov 1912Dismissed
Sardar Kirpal Singh Vs Sardar Balwant Singh
Bombay High Court · (1913) 15 BOMLR 79
High Courts13 Nov 1912
The Government Pleader Vs Annaji Narayan Deshpande
Bombay High Court · (1913) 15 BOMLR 231 : 19 Ind. Cas. 529