High Courts23 Nov 1912
Musammat Sundar and Others Vs Musammat Saraswati and Another
Allahabad High Court · 17 Ind. Cas. 518
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,222 of 61,203
High Courts23 Nov 1912
The Secretary of State for India, In Council Vs Penumacha Venkatapatha Raju and Another
Madras High Court · 17 Ind. Cas. 953
Madras Revenue Recovery Act, 1864 — Section 58
High Courts22 Nov 1912
Vyapuri Koundan and Others Vs A.C. Chidambara Mudaliar
Madras High Court · (1913) 24 MLJ 26
High Courts22 Nov 1912
Emperor Vs Bhavdu Dhondu
Bombay High Court · (1913) 15 BOMLR 53
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts22 Nov 1912Dismissed
Emperor Vs Dhanji Govindji Bhate
Bombay High Court · (1913) 15 BOMLR 328
High Courts22 Nov 1912Allowed
Mithan Lal Vs Mizaji Lal and Others
Allahabad High Court · 17 Ind. Cas. 914
North Western Provinces Rent Act, 1881 — Section 209
High Courts22 Nov 1912Dismissed
Suranjan Singh and Another Vs Ram Bahal Lal and Others
Allahabad High Court · 17 Ind. Cas. 912
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts22 Nov 1912Dismissed
Phulel Vs Emperor
Allahabad High Court · 18 Ind. Cas. 344
Penal Code, 1860 (IPC) — Section 182, 211
High Courts22 Nov 1912Dismissed
Phul Singh and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 146(1)
High Courts22 Nov 1912Dismissed
Bhadesar Tewari and Others Vs Kamta Prasad and Another
Allahabad High Court · 18 Ind. Cas. 271
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts22 Nov 1912Allowed
Chhabraj and Others Vs Court of Wards
Allahabad High Court · 18 Ind. Cas. 577
High Courts22 Nov 1912Allowed
Naqi Ahmad and Another Vs Emperor
Allahabad High Court · 18 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 345, 439
High Courts22 Nov 1912Dismissed
Bhadesar Tiwari and Others Vs Kamta Prasad and Another
Allahabad High Court · (1913) ILR (All) 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts22 Nov 1912
Rohan Singh Vs Ahsani Begam and Another
Allahabad High Court · 17 Ind. Cas. 469
Evidence Act, 1872 — Section 65(a)
High Courts22 Nov 1912
The Court of Wards and Others Vs Chhabraji Kunwar and Others
Allahabad High Court · (1913) ILR (All) 92
High Courts22 Nov 1912
Vyapuri Goundan and Others Vs A.C. Chidambara Mudaliar
Madras High Court · (1914) ILR (Mad) 314
High Courts21 Nov 1912
The Public Prosecutor Vs Sadananda Patnaik
Madras High Court · 17 Ind. Cas. 786 : (1912) 23 MLJ 670
Penal Code, 1860 (IPC) — Section 161
High Courts21 Nov 1912
Karsan Sadashiv Patil Vs Gatlu Shivaji Patil
Bombay High Court · (1913) 15 BOMLR 227
High Courts21 Nov 1912Dismissed
The Talukdari Settlement Officer Vs Rikhavdas Parshottamdas
Bombay High Court · (1913) 15 BOMLR 378
Bombay Land Revenue Code, 1879 — Section 202Gujarat Taluqdars Act, 1888 — Section 31
High Courts21 Nov 1912Allowed
Mulraj Khatau Vs Vishvanath Prabhuram Vaidya
Bombay High Court · (1913) 15 BOMLR 9
Transfer of Property Act, 1882 — Section 130(I)