High Courts26 Nov 1912Dismissed
Kunwar Raghubir Singh and Kunwar Sati Singh Vs Musammat Moti Kunwar
Bombay High Court · (1913) 15 BOMLR 426
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,221 of 61,203
Privy Council26 Nov 1912
Ahmedbhoy Habib Bhoy Vs The Bombay Fire and Marine Insurance Company Limited
Privy Council · 17 IndCas 755
Privy Council26 Nov 1912
Munshi Indar Sahai Vs Kunwar Shiam Bahadur and others
Privy Council · 17 IndCas 760
Privy Council26 Nov 1912
Raghubir Singh; Moti Kunwar Vs Moti Kunwar; Sati Singh and another
Privy Council · (1913) 35 ILRPC 41
Privy Council26 Nov 1912
Azima Bibi Vs Shamalanand
Privy Council · (1913) 40 ILRPC 378 : 17 IndCas 758
High Courts26 Nov 1912
R. Ramana Reddi Vs R. Babu Reddi and Others
Madras High Court · (1914) ILR (Mad) 186
High Courts26 Nov 1912
Veeraraghava Aiyar and Others Vs K. Lakshmana Aiyar and Others
Madras High Court · 18 Ind. Cas. 247
High Courts26 Nov 1912
Srinivasa Aiyangar and Others Vs The Secretary of State for India in Council and Others
Madras High Court · (1913) 24 MLJ 41
Madras Revenue Recovery Act, 1864 — Section 59
High Courts26 Nov 1912
Rebala Ramana Reddi Vs Rebala Babu Reddi and Others
Madras High Court · (1913) 24 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Nov 1912
Makhan Das Kali Vs Ram Chandra Gosswai and Others
Calcutta High Court · 18 Ind. Cas. 372
Bengal Tenancy Act, 1885 — Section 160
High Courts25 Nov 1912
Shananda Chandra Pal and Others Vs Sri Nath Roy Chowdhury and Others
Calcutta High Court · 17 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 91
High Courts25 Nov 1912
Baldeo Singh and Another Vs Kalka Prasad and Another
Allahabad High Court · (1913) ILR (All) 94
High Courts25 Nov 1912
Nellathuru Venkatarayacharlu and Another Vs Nedathuru Krishnama Charlu and Others
Madras High Court · (1913) 24 MLJ 697
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Nov 1912
Ajapa Natesa Pandara Sannadhi Vs S.M.R.M. Ramalingam Pillai and Another
Madras High Court · 20 Ind. Cas. 767 : (1913) 24 MLJ 658
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Nov 1912
Veeraraghava Iyer and Others Vs K. Lakshmana Iyer and Others
Madras High Court · (1913) 25 MLJ 248
Contract Act, 1872 — Section 69
High Courts23 Nov 1912Dismissed
Pooran Singh Vs Jai Singh and Others
Allahabad High Court · 17 Ind. Cas. 522
Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts23 Nov 1912Dismissed
Angan and Others Vs Ram Pirbhan
Allahabad High Court · (1913) ILR (All) 78
Criminal Procedure Code, 1898 (CrPC) — Section 202