Privy Council29 Nov 1912
Saiyid Basharat Husain Vs Saiyid Abdullah Khan
Privy Council · (1912) 40 IndApp 31
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,219 of 61,203
High Courts29 Nov 1912
Ramasami Aiyar Vs Venkateswara Aiyar
Madras High Court · 19 Ind. Cas. 660 : (1913) 24 MLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 203, 517
High Courts29 Nov 1912Allowed
Basharat Husain and Another Vs Abdullah Khan
Allahabad High Court · (1913) ILR (All) 48
Transfer of Property Act, 1882 — Section 65(a)
High Courts29 Nov 1912Allowed
Emperor Vs Phulel
Allahabad High Court · (1913) ILR (All) 102
Penal Code, 1860 (IPC) — Section 182, 193, 211
High Courts29 Nov 1912
Banarsi Das Vs Partab Singh
Allahabad High Court · (1913) ILR (All) 103 : 18 Ind. Cas. 351
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts29 Nov 1912
Sankara Rayamma Vs Andusmalli Venkatratnam and Others
Madras High Court · (1913) 24 MLJ 30
High Courts28 Nov 1912
The Secretary of State for India in Council Vs Penuraacha Venkatapatha Raju and Another
Madras High Court · (1912) 23 MLJ 746
High Courts28 Nov 1912
R.M.P.R.V. Vellayappa Chettiar and Others Vs S.R.M.S. Narayanan Chettyar
Madras High Court · 18 Ind. Cas. 81
High Courts28 Nov 1912
Misri Gope Vs Abdul Latif
Calcutta High Court · 18 Ind. Cas. 884
Prevention of Cruelty to Animals Act, 1890 — Section 3
High Courts28 Nov 1912
Sashi Bhusan Hazra Vs Aswini Comar Samanta and Others, Kali Das Samanta and Others, Haradhan Pal and Jogendra Nath Samanta and Others
Calcutta High Court · 28 Ind. Cas. 981
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Nov 1912
Fidoi Hossein Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 376
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts28 Nov 1912Allowed
Emperor Vs Kuberappa Dharmappa Chiwati
Bombay High Court · (1913) 15 BOMLR 288 : 19 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 1912
Emperor Vs Chennappa Basappa
Bombay High Court · (1913) 15 BOMLR 101 : 19 Ind. Cas. 167
High Courts28 Nov 1912Dismissed
Banwari Lal and Others Vs Musammat Rama and Others
Allahabad High Court · 17 Ind. Cas. 915
High Courts28 Nov 1912
Ram Lal Vs Amar Chand
Allahabad High Court · 17 Ind. Cas. 653
Limitation Act, 1963 — Article 152, 29(b)
High Courts28 Nov 1912
Vuppuluri Atchayya and Others, Voppuluri Atchayya and Vempati China Ramayya and Others Vs Kanchumarti Venkata Seetarama Chandra Rao
Madras High Court · 18 Ind. Cas. 555
High Courts28 Nov 1912
Sitamraju Ramabrahmam Vs M. Lakshmanna
Madras High Court · 20 Ind. Cas. 843 : (1913) 25 MLJ 33
High Courts27 Nov 1912
Lakshmi Ammal and Another Vs P. Thyagaraya Mudaliar and Others P. Thyagaraya Mudaliar and Others Vs Lakshmi Ammal and Others
Madras High Court · 18 Ind. Cas. 378
High Courts27 Nov 1912
Kali Prosanna Das and Others Vs Bhagaban Mali
Calcutta High Court · 17 Ind. Cas. 587
Bengal Tenancy Act, 1885 — Section 105, 157