High Courts05 Dec 1912
Emperor Vs Vishnu Krishna Puranik
Bombay High Court · (1913) 15 BOMLR 307 : 19 Ind. Cas. 504
Penal Code, 1860 (IPC) — Section 292
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,217 of 61,203
High Courts05 Dec 1912
Gopal Chandra Deb Goswami and Others Vs Padmapani Goswami and Others
Calcutta High Court · 18 Ind. Cas. 814
High Courts05 Dec 1912
Baikunta Nath Misra Vs Laboo Nag
Calcutta High Court · 18 Ind. Cas. 273
Central Provinces Tenancy Act, 1883 — Section 46(3)
High Courts05 Dec 1912Allowed
Emperor Vs Gulam Ahmed Ali Saheb
Bombay High Court · (1913) 15 BOMLR 104
Penal Code, 1860 (IPC) — Section 193
High Courts05 Dec 1912
Emperor Vs Rama Sudama Mahar
Bombay High Court · (1913) 15 BOMLR 306 : 19 Ind. Cas. 512
High Courts05 Dec 1912Dismissed
Dharani Kanta Lahiri Chowdhuri Vs Gabar Ali Khan
Bombay High Court · (1913) 15 BOMLR 445
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Dec 1912Dismissed
Lallu Sahi Vs Mahant Rajbans Bharthi
Bombay High Court · (1913) 15 BOMLR 452
Transfer of Property Act, 1882 — Section 88
High Courts05 Dec 1912Allowed
Emperor Vs Rama Lala
Bombay High Court · (1912) 15 BOMLR 103 : 19 Ind. Cas. 177
Penal Code, 1860 (IPC) — Section 339
Privy Council05 Dec 1912
Lallu Sahi Vs Mahant Rajbans Bharthi and another
Privy Council · 17 IndCas 842
High Courts05 Dec 1912Dismissed
Baiju Vs Emperor
Allahabad High Court · 18 Ind. Cas. 684
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 457, 511, 75
High Courts05 Dec 1912Dismissed
Ajodhya Pande and Others Vs Inayatullah Chaudhry and Others
Allahabad High Court · 18 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Dec 1912
Debi Dayal and Another Vs Emperor
Allahabad High Court · 18 Ind. Cas. 672
Penal Code, 1860 (IPC) — Section 397
High Courts05 Dec 1912
Ajudhia Pande and Others Vs Inayat-Ullah and Others
Allahabad High Court · (1913) ILR (All) 111
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Dec 1912
Devarayan Chetty Vs V.K.M. Mutturaman Chetty and Another
Madras High Court · (1914) ILR (Mad) 393
High Courts05 Dec 1912
Marangami Rowthen Vs Karupati Nagur Meera Labbai Rowthen and Others
Madras High Court · (1913) 24 MLJ 258
Transfer of Property Act, 1882 — Section 6
High Courts04 Dec 1912
Ramakrishna Chetty Vs Subraya Iyer and Others
Madras High Court · (1915) ILR (Mad) 101 : 18 Ind. Cas. 64
High Courts04 Dec 1912
Mofizuddin Sardar Vs Lakhan Bairagi and Others
Calcutta High Court · 18 Ind. Cas. 254
Bengal Tenancy Act, 1885 — Section 15
High Courts04 Dec 1912
Keshub Lall Pyne and others Vs Radha Raman Nundy and others
Calcutta High Court · (1912) 12 CAL CK 0018
High Courts04 Dec 1912
In Re: Subrati Jan Mahomed
Bombay High Court · (1913) 15 BOMLR 748 : 20 Ind. Cas. 859
English Bankruptcy Act, 1883 — Section 35(1)Presidency Towns Insolvency Act, 1909 — Section 15(2)