High Courts12 Dec 1912
Bhim Lal Shah Vs Bisa Singh and Others
Calcutta High Court · 18 Ind. Cas. 345
Criminal Procedure Code, 1898 (CrPC) — Section 202
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,215 of 61,203
High Courts12 Dec 1912
Umesh Chandra Haldar Vs Umesh Chandra Bag and Others
Calcutta High Court · 18 Ind. Cas. 46
High Courts12 Dec 1912Dismissed
Buldeo Vs Edward Gardner and Others
Allahabad High Court · 18 Ind. Cas. 286
Registration Act, 1908 — Section 32
High Courts12 Dec 1912
Kolathu Ayyar Vs Ranga Vadhyar and Another
Madras High Court · (1915) ILR (Mad) 114
High Courts12 Dec 1912
T.B.K. Visvanathaswamy Naicker Vs Kamu Ammal and Others
Madras High Court · (1913) 24 MLJ 271
High Courts12 Dec 1912
Kolathu Aiyar Vs Ranga Vadhyar and Another
Madras High Court · (1915) ILR (Mad) 114 : (1913) 24 MLJ 84
Transfer of Property Act, 1882 — Section 14
High Courts11 Dec 1912
Emperor Vs Jaffur Mahomed
Bombay High Court · (1913) 15 BOMLR 106 : 19 Ind. Cas. 204
Bombay Prevention of Gambling Act, 1887 — Section 5, 6
High Courts11 Dec 1912
Raja Ram Vs Ram Boy and Others
Madras High Court · 18 Ind. Cas. 77 : (1913) 24 MLJ 75
High Courts10 Dec 1912Dismissed
The Secretary of State for India Vs J. Moment
Bombay High Court · (1913) 15 BOMLR 27
Councils Act, 1861 — Section 22Government of India Act, 1858 — Section 65
High Courts10 Dec 1912
Shambhu Mahto and Others Vs The Midnapur Zemindari Co. Ltd. and Others
Calcutta High Court · 18 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts10 Dec 1912Dismissed
Pandit Suraj Narain Vs Pandit Ikbal Narain
Bombay High Court · (1913) 15 BOMLR 456
Privy Council10 Dec 1912
Suraj Narain and Another Vs Iqbal Narain and others
Privy Council · (1913) 35 ILRPC 80 : (1912) 40 IndApp 40
High Courts10 Dec 1912Dismissed
Bhagwati Prasad Vs Bhagwati Prosad and Others
Allahabad High Court · 17 Ind. Cas. 846
High Courts10 Dec 1912Dismissed
Baldeo Prasad Shukul and Another Vs Mahabir Prasad Misir
Allahabad High Court · 18 Ind. Cas. 99
Transfer of Property Act, 1882 — Section 101
High Courts10 Dec 1912
Bhagwati Prasad Vs Bhagwati Prasad and Others
Allahabad High Court · (1913) ILR (All) 126
High Courts10 Dec 1912
Savala Cunniah Chetty Vs Thiruvengada Ramanujachariar and Others
Madras High Court · (1913) 24 MLJ 48
High Courts10 Dec 1912
Sundara Reddiar Vs Subbiah Koundan and Others
Madras High Court · (1913) 24 MLJ 28
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, 11
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Raghunatha Tathachariar
Madras High Court · (1915) ILR (Mad) 108
High Courts09 Dec 1912
Cheodditti Vs Tulsi Singh
Calcutta High Court · (1913) ILR (Cal) 428
Bengal Tenancy Act, 1885 — Section 105, 107, 109, 30(6), 37