High Courts18 Dec 1912
Mannava Annapurnamma, legal representative of Mannava Chelamarazu (deceased) Vs Uppala Akkayya and Others
Madras High Court · 19 Ind. Cas. 12 : (1913) 24 MLJ 333
Limitation Act, 1963 — Section 7
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,213 of 61,203
High Courts18 Dec 1912
Sri Raja Venkata Rangayya Appa Rao Bahadur, Zamindar of Kapilaswarapuram Vs The Secretary of State for India in Council
Madras High Court · 19 Ind. Cas. 227 : (1913) 24 MLJ 680
High Courts18 Dec 1912
In Re: Bhagavatty Perumal Pillay
Madras High Court · 17 Ind. Cas. 798
Penal Code, 1860 (IPC) — Section 471, 511
High Courts17 Dec 1912Dismissed
Jusab Tharia Vs G.S. Morrison
Bombay High Court · (1913) 15 BOMLR 249
High Courts17 Dec 1912
Kailash Chandra Nag Vs Secretary of State for India
Calcutta High Court · (1913) ILR (Cal) 452
Police Act, 1801 — Section 15(4)
High Courts17 Dec 1912
Kailash Chandra Nag Vs The Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 112
Police Act, 1861 — Section 15
High Courts17 Dec 1912
Makund Singh and Others Vs Saraswati Bibi and Others
Calcutta High Court · 51 Ind. Cas. 98
High Courts17 Dec 1912Allowed
Chandulla Sheikh and Others Vs The King-Emperor
Calcutta High Court · (1912) 12 CAL CK 0019
High Courts17 Dec 1912
Jagadananda Asram Vs Rajendra Roy and Others
Calcutta High Court · 18 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts17 Dec 1912
M.R. Venkatarama Aiyar Vs Nataraja Aiyar
Madras High Court · (1913) 24 MLJ 235
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Dec 1912
Velayutha Muppan represented by his mother next friend Pichakari Vs P.L.V.A. Subramaniam Chetti
Madras High Court · (1913) 24 MLJ 70
High Courts16 Dec 1912
Sir William Dring, Kt., Agent, East India Ry. Co. Vs Shiv Prosad Bhakat and Others
Calcutta High Court · 18 Ind. Cas. 216
Railways Act, 1890 — Section 72(2)(b)
High Courts16 Dec 1912Dismissed
The East Indian Ry. Co. Vs Shiv Prosad Bhakat and Others
Calcutta High Court · (1912) 12 CAL CK 0004
High Courts16 Dec 1912Allowed
Atma Ram and Others Vs Ugra Sain and Others
Allahabad High Court · 18 Ind. Cas. 697
Registration Act, 1908 — Section 32
High Courts16 Dec 1912Disposed Of
Atma Ram and Others Vs Ugra Sen and Others
Allahabad High Court · (1913) ILR (All) 134
High Courts16 Dec 1912
Bommireddipalli Chinna Venkaya Vs The Secretary of State for India In Council
Madras High Court · 18 Ind. Cas. 102
High Courts14 Dec 1912Disposed Of
Loknath and Another Vs Manorath Ram and Another
Allahabad High Court · 18 Ind. Cas. 613
High Courts14 Dec 1912
Jadunandan Lal Vs Daulat Rai and Others
Allahabad High Court · 18 Ind. Cas. 640
High Courts13 Dec 1912
Meenakshi Ammal Vs P. Rama Ayyar (Family Manager, Deceased) and Others
Madras High Court · (1914) ILR (Mad) 396
High Courts13 Dec 1912
Krishna Aiyar's widow Meenakshi Ammal Vs Pudikalapattigramam Rama Aiyar and Others
Madras High Court · 18 Ind. Cas. 34