JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,212 of 61,203
Musammat Narain Dei Vs Musammat Durga Dei and Another
Allahabad High Court · 18 Ind. Cas. 246
Narain Dei Vs Durga Dei and Another
Allahabad High Court · (1913) ILR (All) 138
Anantha Lakshmi Ammal Vs Kunnanchankarath Sankaran Nair
Madras High Court · (1913) 24 MLJ 205
Shangser Ali and Others Vs Sheikh Hadanulla
Calcutta High Court · 18 Ind. Cas. 82
Emperor Vs Rama and Others
Allahabad High Court · (1913) ILR (All) 136
Sukhbir Singh Vs Nihal Singh and Others
Allahabad High Court · 18 Ind. Cas. 232
Rahim Baksh Vs S.M. Rice
Allahabad High Court · 18 Ind. Cas. 708
Venkatesaperumal Chetty Vs S. Parthasarathy Iyengar
Madras High Court · 18 Ind. Cas. 986
Raja Balwant Singh Vs The Rev. Rockwell Calancy and Rao Maharaj Singh
Privy Council · 14 IndCas 629
Hori Lal and Another Vs Munman Kunwar and Others
Allahabad High Court · (1912) 12 AHC CK 0013
T.R. Narasimhamurthi Sastry Brought in Place of Ramaswami Pillai Vs A.T.V. Ramaswamy Chetty and Another
Madras High Court · 18 Ind. Cas. 696
Sangamma Naick and Others Vs Emperor and Perumal Naick
Madras High Court · 18 Ind. Cas. 401
Kuppusamy Aiyar Vs Regmah Boi Ammani and Others
Madras High Court · 18 Ind. Cas. 730 : (1913) 24 MLJ 190
T.R. Narasimma Murthi Sastri brought in place of Ramasami Pillai Vs A.T.V. Ramasami Chettiar and Another
Madras High Court · (1913) 24 MLJ 91
Oravukundiyil Parkum Elavana Tholan and Another Vs Palankundy Kunhi Kutty
Madras High Court · 18 Ind. Cas. 549
Doraisami Serumadan and Another Vs Nondisami Saluvan and Others
Madras High Court · (1915) ILR (Mad) 118
M. Annapurnamma [Legal Representative of M. Chelamarazu] Vs U. Akkayya and Others
Madras High Court · (1913) ILR (Mad) 544
Doraisami Sirumadan and Another Vs Nondisami Saluvan and Others
Madras High Court · (1913) 25 MLJ 312
Oraivukandiyil Parkum Elavana Tholan and Another Vs Palankandi Kunhikutty
Madras High Court · (1913) 24 MLJ 93