High Courts09 Jan 1913Dismissed
Kalyan Mal Vs Samad and Others
Allahabad High Court · 18 Ind. Cas. 244
North Western Provinces Tenancy Act, 1901 — Section 58
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,210 of 61,203
High Courts09 Jan 1913Dismissed
Abdul Hamid Khan Vs Babu Lal and Others
Allahabad High Court · (1913) ILR (All) 156 : 18 Ind. Cas. 282
High Courts09 Jan 1913Dismissed
Kalyan Mal Vs Samand and Others
Allahabad High Court · AIR 1914 All 375 : (1913) ILR (All) 157
High Courts09 Jan 1913
Venkatarama Aiyar by agent T. Rama Rao Vs N.G. Narasinga Rao
Madras High Court · (1915) ILR (Mad) 134 : (1913) 24 MLJ 180
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts09 Jan 1913
Ravala Nagamma and Others Vs The Secretary of State for India
Madras High Court · 18 Ind. Cas. 699
High Courts09 Jan 1913
Venkatramana Aiyar, by Aagent T. Rama Row Vs N.G. Narasinga Row
Madras High Court · 18 Ind. Cas. 135
High Courts09 Jan 1913
Venkataramana Iyer by agent T. Rama Rao Vs N.G. Narasinga Rao
Madras High Court · (1915) ILR (Mad) 134
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts08 Jan 1913
Nanda Lal Pathak and Another Vs Mohunt Chanurpat Das and Others
Calcutta High Court · 18 Ind. Cas. 143
Evidence Act, 1872 — Section 35
High Courts08 Jan 1913Allowed
Emperor Vs Tulsi Ram and Others
Allahabad High Court · (1913) ILR (All) 154
High Courts08 Jan 1913Dismissed
Shami Nath Sahi and Others Vs Lalji Chaube and Others
Allahabad High Court · 18 Ind. Cas. 251
Majority Act, 1875 — Section 3
High Courts08 Jan 1913
Tulsi Ram and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 679
Penal Code, 1860 (IPC) — Section 147, 325
High Courts07 Jan 1913
Adivi Sreenivasa Pantulu Garu Vs Palatala Jogiraju
Madras High Court · 18 Ind. Cas. 243
High Courts07 Jan 1913
Ramzan Mistri and Others Vs Haji Zahur Hossein
Calcutta High Court · 18 Ind. Cas. 241
Specific Relief Act, 1877 — Section 42
High Courts07 Jan 1913
Adivi Sriramulu Puntulu Garu Vs Pattaballa Jogiraju and Others
Madras High Court · (1913) 24 MLJ 188
High Courts07 Jan 1913Disposed Of
Basant Lal Vs Chhidammi Lal and Another
Allahabad High Court · (1913) ILR (All) 149
High Courts07 Jan 1913Dismissed
Rama and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 682
Penal Code, 1860 (IPC) — Section 188
High Courts07 Jan 1913Allowed
Narain Das and Another Vs Prohit Basant Lal and Another
Allahabad High Court · 18 Ind. Cas. 449
Contract Act, 1872 — Section 73
High Courts07 Jan 1913
Basant Lal Vs Chidammi Lal and Another
Allahabad High Court · 18 Ind. Cas. 698
High Courts07 Jan 1913
Seshachalam Chetty In No. 277 of 1912 and Govindasamy Chetty Vs Emperor
Madras High Court · 18 Ind. Cas. 663