High Courts14 Jan 1913
Shambhu Nath Singh Vs Sheo Proshad Singh and Others
Calcutta High Court · 18 Ind. Cas. 689
Bengal Tenancy Act, 1885 — Section 148(h)
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,209 of 61,203
High Courts14 Jan 1913
Shashtri Das Dutt Vs Ujir Ali Khan and Others
Calcutta High Court · 18 Ind. Cas. 357
Transfer of Property Act, 1882 — Section 87
High Courts14 Jan 1913
Munshi Misser and Another Vs Bhimrajmam and Others
Calcutta High Court · 18 Ind. Cas. 824
Limitation Act, 1963 — Section 26
High Courts14 Jan 1913
Munshi Misser Vs Bhimraj Ram
Calcutta High Court · (1913) ILR (Cal) 458
Limitation Act, 1963 — Section 26
High Courts14 Jan 1913
Shambhu Nath Singh Vs Sheo Pershad Singh
Calcutta High Court · (1913) ILR (Cal) 462
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts13 Jan 1913
Kartik Chandra Ojha Vs Gora Chand Mahto
Calcutta High Court · (1913) ILR (Cal) 518
Chotanagpur Tenancy Act, 1908 — Section 27
High Courts10 Jan 1913
Phanindar Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 465 : 18 Ind. Cas. 891
Bengal Tenancy Act, 1885 — Section 3(16), 58(3)Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts10 Jan 1913
Abadhaut Banerjee Vs Kaniz Fatima Bibi and Others
Calcutta High Court · 18 Ind. Cas. 239
Village Chaukidari Act, 1870 — Section 49
High Courts10 Jan 1913
Ishwar Lingo Desai Vs Dattu Gopal Desai
Bombay High Court · (1913) 15 BOMLR 366
Transfer of Property Act, 1882 — Section 52
High Courts10 Jan 1913
Emperor Vs Hiralal Motilal
Bombay High Court · (1913) 15 BOMLR 331 : 20 Ind. Cas. 143
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts10 Jan 1913Allowed
Bhartendu and Others Vs Yaqub Husain and Others
Allahabad High Court · 18 Ind. Cas. 701
High Courts10 Jan 1913Allowed
Bharat Indu and Others Vs Yakub Hasan and Another
Allahabad High Court · (1913) ILR (All) 159
High Courts10 Jan 1913
Bachchan Lal and Others Vs Banarsi Das
Allahabad High Court · 18 Ind. Cas. 763
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts10 Jan 1913
Bachchan Lal and Others Vs Banarsi Das and Others
Allahabad High Court · (1913) ILR (All) 238
High Courts10 Jan 1913
Syed Tajuddin Sahib and Another Vs Shaik Ali Ahamad Sahib and Others
Madras High Court · 18 Ind. Cas. 358
High Courts10 Jan 1913
Valia Konikkal Edom Kelu Achen Vs Valia Konikkal Edom Lakshmi Nethyar Ammal and Others
Madras High Court · 18 Ind. Cas. 234
High Courts10 Jan 1913
Yeddamapudi Lakshmi Narasimha Row Vs Repalli Sitaramaswami and Others
Madras High Court · (1913) 24 MLJ 288
High Courts09 Jan 1913Dismissed
In Re: Shankar Sadashiv Katre
Bombay High Court · (1913) 15 BOMLR 329 : 20 Ind. Cas. 224
Criminal Procedure Code, 1898 (CrPC) — Section 147