High Courts22 Jan 1913
Subramania Mudaliar Vs Ranganathan Chettiar and Others
Madras High Court · (1921) ILR (Mad) 114
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,207 of 61,203
High Courts21 Jan 1913
Jadu Nath Dandupat Vs Hari Kar and Others
Calcutta High Court · 18 Ind. Cas. 253
Letters Patent Act, 1865 — Clause 15Limitation Act, 1963 — Article 29
High Courts21 Jan 1913Dismissed
Ghulam and Others Vs Himayat Ullah
Allahabad High Court · 18 Ind. Cas. 326
Transfer of Property Act, 1882 — Section 93
High Courts21 Jan 1913Dismissed
Collector of Mirzapur Vs Bhagwan Prasad and Others
Allahabad High Court · (1913) ILR (All) 164
High Courts21 Jan 1913Allowed
Shankar Lal Vs Gulab Chand and Others
Allahabad High Court · (1913) ILR (All) 163
High Courts21 Jan 1913Dismissed
The Collector of Mirzapur Court of Wards Estate of B. Beni Madho Das Vs Bhagwan Prashad and Others
Allahabad High Court · 18 Ind. Cas. 311
Transfer of Property Act, 1882 — Section 100, 59
High Courts21 Jan 1913
Pearey Lall Vs Kokla Kunwar and Another
Allahabad High Court · 18 Ind. Cas. 766
High Courts21 Jan 1913Allowed
Gulab Chand Vs Shankar Lal and Others
Allahabad High Court · 18 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Jan 1913
Mrs. Georgiana Vs Maurice Edward Bandmann
Calcutta High Court · 18 Ind. Cas. 217
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(3)
High Courts20 Jan 1913
Baldeo Prasad Vs Pragdas and Others
Allahabad High Court · 18 Ind. Cas. 533
Registration Act, 1908 — Section 48
High Courts20 Jan 1913
Munisami Mudaly Vs Abbu Reddy and Others
Madras High Court · (1915) ILR (Mad) 705 : (1914) 27 MLJ 740
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts18 Jan 1913
Lachmi Bai and Another Vs Bankey Lal and Others
Allahabad High Court · 18 Ind. Cas. 463
High Courts17 Jan 1913
Nathuram Sivagi Seltuley Muktyur Heergi Ramgi Seltu and Another Vs Krishna Kammolthy
Madras High Court · 18 Ind. Cas. 1008
High Courts17 Jan 1913
The Public Prosecutor Vs Kannammal
Madras High Court · 18 Ind. Cas. 257 : (1913) 24 MLJ 211
High Courts17 Jan 1913
Baroda Kant Karmakar Vs Sreenath Sil
Calcutta High Court · 18 Ind. Cas. 211
Limitation Act, 1908 — Section 26
High Courts17 Jan 1913
Abdul Majid Khan Vs Munshi Narul Huq
Calcutta High Court · (1913) 01 CAL CK 0008
High Courts17 Jan 1913Allowed
Sheo Bharose and Others Vs Pandohi Ahir and Others
Allahabad High Court · 18 Ind. Cas. 220
North Western Provinces Tenancy Act, 1901 — Section 177
High Courts17 Jan 1913Dismissed
Sripat Mal Vs Harduar Mal and Others
Allahabad High Court · 18 Ind. Cas. 490