High Courts09 Aug 1912
Era Apena and Another Vs Era Swami
Calcutta High Court · 17 Ind. Cas. 963
Contract Act, 1872 — Section 95
JUDGMENT DATABASE
Search 12,23,303 Indian judgments.
12,23,303 judgments in All Courts · page 60,208 of 61,166
High Courts09 Aug 1912
Sudalai Ammal Vs Gomati Ammal minor by her Guardian Lakshmana Mudeliar
Madras High Court · 16 Ind. Cas. 428
High Courts09 Aug 1912
Maruthamalai Gownden Vs Palani Gownden by Guardian Nanjakkal
Madras High Court · 16 Ind. Cas. 182
High Courts09 Aug 1912
V.T. Kunhi Amma and Others Vs V.T. Ammu Amma and Another
Madras High Court · (1914) ILR (Mad) 591 : 16 Ind. Cas. 178
High Courts09 Aug 1912
Maruthamalai Goundan Vs Palani Goundan (Died) by Guardian, Nanjakkal
Madras High Court · (1914) ILR (Mad) 535
High Courts09 Aug 1912
Sudalai Ammal Vs Gomathi Ammal by her guardian Lakshmana Mudaliar
Madras High Court · (1912) 23 MLJ 355
High Courts09 Aug 1912
V.T. Kunchi Amma and Another Vs V.T. Ammu Amma and Another
Madras High Court · (1913) 24 MLJ 559
High Courts09 Aug 1912
Godavarti Periah by Mother and Next Friend, Mahalakshmi Ammal Vs Godavarti Lakshmidevi Ammal and Others
Madras High Court · 16 Ind. Cas. 797
High Courts08 Aug 1912
Maharaja Ram Narayan Singh Bahadoor Vs Krishna Chandra Ghose and Others
Calcutta High Court · 17 Ind. Cas. 490
Chotanagpur Tenancy Act, 1908 — Section 81(n), 91
High Courts08 Aug 1912
Midnapore Zemindari Co., Ld. Vs Muktakeshi Dasi
Calcutta High Court · (1913) ILR (Cal) 402
Chotanagpur Tenancy Act, 1908 — Section 139(3)(a)
High Courts08 Aug 1912
Godhan Ram Bhakat and Others Vs Jaharmall
Calcutta High Court · 16 Ind. Cas. 583
High Courts08 Aug 1912
Midnapur Zemindary Co. Ld. Vs Muktakeshi Dasi
Calcutta High Court · 16 Ind. Cas. 776
Chota Nagpur Tenancy Act, 1903 — Section 139(3)(a)
High Courts08 Aug 1912
Shaikh Latafat Hossain and Others Vs Kumar Kamlanand Singh and Others
Calcutta High Court · 16 Ind. Cas. 586
Court Fees Act, 1870 — Section 13
High Courts08 Aug 1912Allowed
Ram Narain Singh Vs Lachmi Narain Deo
Calcutta High Court · (1912) 08 CAL CK 0001
High Courts08 Aug 1912Dismissed
Mahomed Ibrahim Haji Gulam Saheb Londay Vs Abdul Latif Haji Mahomed Ibrahim Jitayker
Bombay High Court · (1912) 14 BOMLR 987 : 17 Ind. Cas. 689
Evidence Act, 1872 — Section 115, 116Limitation Act, 1963 — Section 10
High Courts08 Aug 1912
Gangisetti Ramaya and Another Vs Kallika Peraya and Another
Madras High Court · 16 Ind. Cas. 411
High Courts08 Aug 1912
Kariam Kuppusawami Naidu and Others and Krishnasawmi Naidu Vs Desayi Numberumal Chetty and Others
Madras High Court · 16 Ind. Cas. 693
High Courts08 Aug 1912
A.L.A.R.R.M. Arunachellam Chettyar through his Aughorised Agent, Sundararaja Iyengar Vs Kayambu Ambalam and Others
Madras High Court · 16 Ind. Cas. 932
Madras Estates Land Act, 1908 — Section 112
High Courts08 Aug 1912
Seetharama Iyer Vs Edwards Sneade Boyed Steaven Son and Others
Madras High Court · 16 Ind. Cas. 609
Contract Act, 1872 — Section 9
High Courts07 Aug 1912
Baijnath Vs Ahmed Musaji Saleji
Calcutta High Court · (1913) ILR (Cal) 219 : 18 Ind. Cas. 978
Arbitration Act, 1899 — Section 11, 13, 14, 15