JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,166 of 61,203
High Courts28 Dec 1869
Brajanath Kundu Chowdhary and Others Vs S.M. Gobindmani Dasi and Others
Calcutta High Court · (1869) 12 CAL CK 0014
High Courts21 Dec 1869
Queen Vs Gagalu, Magalu and Others
Calcutta High Court · (1869) 12 CAL CK 0007
High Courts20 Dec 1869
Beni Madhab Ghose Vs Ganga Gabind Mandal
Calcutta High Court · (1869) 12 CAL CK 0016
High Courts18 Dec 1869
The Queen Vs Mahima Chandra Chuckerbutty
Calcutta High Court · (1869) 12 CAL CK 0001
High Courts13 Dec 1869
Mirza Himmat Bahadur Vs Mussamat Shahebzadi Begum and Another
Calcutta High Court · (1869) 12 CAL CK 0019
High Courts13 Dec 1869
Shashi Mukhi Chowdharain Vs Nitambini Chowdhrain
Calcutta High Court · (1869) 12 CAL CK 0013
High Courts11 Dec 1869
Hulashchand Peparah Vs Premchand Peparah
Calcutta High Court · (1869) 12 CAL CK 0010
High Courts11 Dec 1869
Lachman Prasad Vs Rajaram Tewari and Others
Calcutta High Court · (1869) 12 CAL CK 0006
High Courts10 Dec 1869
Sheikh Samiruddin Vs Ali Buksh Doctor and Another
Calcutta High Court · (1869) 12 CAL CK 0008
High Courts09 Dec 1869
Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan and Another
Calcutta High Court · (1869) 12 CAL CK 0018
High Courts09 Dec 1869
In Re: In the matter of the petition of Sankar Dobay
Calcutta High Court · (1869) 12 CAL CK 0005
High Courts08 Dec 1869
Bhuli Sing and Others Vs Mussamat Nimu Behu
Calcutta High Court · (1869) 12 CAL CK 0012
High Courts08 Dec 1869
In Re: In the matter of the petition of Mussamat Bibi Najibunnissa
Calcutta High Court · (1869) 12 CAL CK 0002
High Courts04 Dec 1869
Rameswar Singh Vs Ramtanu Ghose and Another
Calcutta High Court · (1869) 12 CAL CK 0011
High Courts01 Dec 1869
Raku Bibi Vs Khaja Mahomed Musa Khan
Calcutta High Court · (1869) 12 CAL CK 0003