High Courts25 Jan 1913Dismissed
Ram Ratan Lal Vs Abdul Wahid Khan and Another
Allahabad High Court · 18 Ind. Cas. 503
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,206 of 61,203
High Courts24 Jan 1913
Lakshmi Bibi Kujrani Vs Atal Bihary Haldar
Calcutta High Court · (1913) ILR (Cal) 534
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts24 Jan 1913
Chaturbhuja Nanda Vs Gopal Dolai and Others
Calcutta High Court · 18 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 49(c)
High Courts24 Jan 1913
Upendra Nath Ghose Vs Bhairab Chandra Sarkar and Another
Calcutta High Court · 18 Ind. Cas. 471
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts24 Jan 1913Dismissed
Raghavendra Ayyaji Desai Vs Gururao Raghavendra Desai
Bombay High Court · (1913) 15 BOMLR 362 : 19 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Section 21(2)
High Courts24 Jan 1913Dismissed
Musai Lal Vs Kashi Prasad and Others
Allahabad High Court · 18 Ind. Cas. 893
Penal Code, 1860 (IPC) — Section 422
High Courts24 Jan 1913Disposed Of
Tara Chand and Others Vs Bachnun Singh and Others
Allahabad High Court · 18 Ind. Cas. 492
Registration Act, 1908 — Section 3Transfer of Property Act, 1882 — Section 52
High Courts24 Jan 1913
Kandappa Achary Vs Pathipati Vengama Naidu
Madras High Court · AIR 1914 Mad 591 : 20 Ind. Cas. 634 : (1913) 25 MLJ 42
High Courts23 Jan 1913
Sonaton Goswami and Others Vs Ganesh Changa and Others
Calcutta High Court · 18 Ind. Cas. 93
High Courts23 Jan 1913
Sonaton Goswami and Others Vs Ganese Changa and Others
Calcutta High Court · 18 Ind. Cas. 393
High Courts23 Jan 1913
Raja Sati Prasad Garga and Another Vs Manmatha Nath Kar and Others
Calcutta High Court · 18 Ind. Cas. 442
Bengal Tenancy Act, 1885 — Section 54
High Courts23 Jan 1913Allowed
Aishabai Vs Essaji Tajbhai
Bombay High Court · AIR 1914 Bom 274 : (1913) 15 BOMLR 392 : 19 Ind. Cas. 934
High Courts23 Jan 1913Dismissed
Babu Parshad Vs Muda Mal
Allahabad High Court · 18 Ind. Cas. 331
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts22 Jan 1913
Joshyam Narayaniah Vs Uppu Madhava Row and Others
Madras High Court · 18 Ind. Cas. 362
High Courts22 Jan 1913Dismissed
Jai Singh Prashad Vs Suraja Singh and Others
Allahabad High Court · 18 Ind. Cas. 517
Limitation Act, 1963 — Section 31
High Courts22 Jan 1913Allowed
Tajammul Husain Khan Vs Muhammad Husain Khan
Allahabad High Court · 35 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts22 Jan 1913Dismissed
Jai Singh Prasad Vs Surja Singh and Others
Allahabad High Court · (1913) ILR (All) 167
High Courts22 Jan 1913
Subramania Mudeliar and Others Vs K.J. Ranganathan Chettyar and Others
Madras High Court · 18 Ind. Cas. 506
High Courts22 Jan 1913
V. Subramania Mudaliar and Another Vs K. Ranganatham Chettiar and Others
Madras High Court · (1913) 24 MLJ 301