High Courts06 Jan 1913
Chandi Charan Laha and Others Vs Manoranjan Chattopadhya and Others
Calcutta High Court · 18 Ind. Cas. 275
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Court Fees Act, 1870 — Article 17, 7
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,211 of 61,203
High Courts06 Jan 1913
Maharaji Mamrik, and on his death his Sons and Heirs Baski Mamrik and Others Vs Sufal Manjhi and Others
Calcutta High Court · AIR 1914 Cal 732 : 18 Ind. Cas. 115
Sonthal Pergunnahs Settlement Regulation, 1872 — Rule 27, 10
High Courts06 Jan 1913
Madhvacharya Ramchandracharya Vs Shridhar Narasinha Bhat
Bombay High Court · (1913) 15 BOMLR 357 : 19 Ind. Cas. 876
High Courts06 Jan 1913
K.M.K.R.K.M. Ramasami Chetty Vs Lakshmi Achi
Madras High Court · (1913) 24 MLJ 231
Guardians and Wards Act, 1890 — Section 43(4)
High Courts06 Jan 1913
J. Subba Row Vs J. Rama Row and Another
Madras High Court · (1913) 25 MLJ 155
Pensions Act, 1871 — Section 14
High Courts06 Jan 1913
Avula Guruvaya and Others Vs Avula Venkanna and Others
Madras High Court · 18 Ind. Cas. 212
High Courts04 Jan 1913Dismissed
Chhedi Vs Mohammad Ali
Allahabad High Court · 18 Ind. Cas. 885
Penal Code, 1860 (IPC) — Section 420
High Courts04 Jan 1913Dismissed
Prag Narain and Others Vs Kadir Baksh and Others
Allahabad High Court · 18 Ind. Cas. 728
Transfer of Property Act, 1882 — Section 111
High Courts04 Jan 1913Dismissed
Prag Narain and Others Vs Kadir Bakhsh and Others
Allahabad High Court · (1913) ILR (All) 145
High Courts03 Jan 1913
Anantha Lakshmi Ammall Vs Kunnanchankarath Sankaran Nair
Madras High Court · 18 Ind. Cas. 579
High Courts03 Jan 1913
Bhuphndra Narayan Dutt and Others Vs Rajendra Nath Dutt and Others
Calcutta High Court · 18 Ind. Cas. 455
Limitation Act, 1963 — Article 179(4)
High Courts03 Jan 1913
Harbans Pandey and Others Vs Emperor
Calcutta High Court · 18 Ind. Cas. 402
Penal Code, 1860 (IPC) — Section 147
High Courts03 Jan 1913
Makbul Ali and Others Vs Ali Ahmed and Others
Calcutta High Court · 18 Ind. Cas. 80
High Courts03 Jan 1913
Haridas Roy and Others Vs Sarat Chandra Dey and Others
Calcutta High Court · 18 Ind. Cas. 121
Limitation Act, 1963 — Section 14
High Courts03 Jan 1913
Ram Angutha Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 147, 323
High Courts03 Jan 1913
Surendra Nath Mitra and Others Vs Upendra Nath Bhatta
Calcutta High Court · 18 Ind. Cas. 495
High Courts03 Jan 1913
Khetter Mohan Mitter Vs Emperor
Calcutta High Court · 18 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 190(c), 4
High Courts03 Jan 1913
Sheikh Siddik Vs Sheikh Chakauri Khansamah
Calcutta High Court · 18 Ind. Cas. 683
Criminal Procedure Code, 1898 (CrPC) — Section 435(4), 437, 528Penal Code, 1860 (IPC) — Section 406