High Courts10 Dec 1912
Sundara Reddiar Vs Subbiah Koundan and Others
Madras High Court · (1913) 24 MLJ 28
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, 11
JUDGMENT DATABASE
Search 12,24,017 Indian judgments.
12,24,017 judgments in All Courts · page 60,214 of 61,201
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Raghunatha Tathachariar
Madras High Court · (1915) ILR (Mad) 108
High Courts09 Dec 1912
Cheodditti Vs Tulsi Singh
Calcutta High Court · (1913) ILR (Cal) 428
Bengal Tenancy Act, 1885 — Section 105, 107, 109, 30(6), 37
High Courts09 Dec 1912
Jagabandhu Biswas and Another Vs Srinath Chatterjee and Others
Calcutta High Court · 18 Ind. Cas. 392
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Dec 1912
Hari Charan Bose, Agent and Manager, Eastern Mortgage Agency Co. Ld., and on his death his son Naresh Chandra Bose Vs Surendra Nath Banerjee, Chairman of the North Barrackpur Municipality
Calcutta High Court · 18 Ind. Cas. 84
Limitation Act, 1963 — Article 2
High Courts09 Dec 1912
Ramon Mohan Roy Vs Sheikh Kalimuddi and Another
Calcutta High Court · 17 Ind. Cas. 682
Bengal Tenancy Act, 1885 — Section 86(7)
High Courts09 Dec 1912
Maheshpur Coal Company, Ld. Vs Jatindra Nath Gupta
Calcutta High Court · (1913) ILR (Cal) 386
High Courts09 Dec 1912
A.B. Chiodith Vs Tulsi Singh
Calcutta High Court · 18 Ind. Cas. 130
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts09 Dec 1912
Emperor Vs Jiban Kristo Bagchi
Calcutta High Court · (1913) ILR (Cal) 318
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235Penal Code, 1860 (IPC) — Section 408, 477A
High Courts09 Dec 1912
Moheshpur Coal Co. Ld. Vs Jotindra Nath Gupta and Another
Calcutta High Court · 18 Ind. Cas. 315
High Courts09 Dec 1912Disposed Of
Satya Shankar Ghosal and Others Vs Maharaj Narain Choudhri and Others
Allahabad High Court · 17 Ind. Cas. 728
High Courts09 Dec 1912Dismissed
Kalian and Others Vs Sadho Lal and Others
Allahabad High Court · 18 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8, 148
High Courts09 Dec 1912Disposed Of
Satya Shankar Ghoshal and Others Vs Maharaj Narain Sheopuri and Others
Allahabad High Court · (1913) ILR (All) 119
High Courts09 Dec 1912Dismissed
Sadho Lal and Others Vs Kalian and Others
Allahabad High Court · (1913) ILR (All) 116
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Ragunatha Thathachariar
Madras High Court · 18 Ind. Cas. 41
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Raghunatha Thathachariar
Madras High Court · (1913) 24 MLJ 31
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts07 Dec 1912Dismissed
Anant Ram and Others Vs Raja Sheoraj Singh and Others
Allahabad High Court · 18 Ind. Cas. 305
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts07 Dec 1912
Jambu Prasad Vs Nawab Aftab Ali Khan
Allahabad High Court · 18 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 110Registration Act, 1908 — Section 33
High Courts06 Dec 1912
Eastern Mortgage and Agency Co. Ld. Vs Purna Chandra Sarbagna
Calcutta High Court · (1912) ILR (Cal) 510
Limitation Act, 1963 — Article 179, 12(2)