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Tribunals and Commissions27 Jul 202Disposed Of

Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0002

Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7, 8