High Courts21 Aug 1863
Gourmonee Goopto Vs Mudun Mohan Roy
Calcutta High Court · (1863) 08 CAL CK 0001
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,200 of 61,203
High Courts07 Jul 1863
Bhubun Mohun Biswas Vs Ram Kanth Chowdhry
Calcutta High Court · (1863) 07 CAL CK 0002
High Courts12 Jun 1863
Iswar Chandra Mitter and Others Vs Shamasundari Dasi
Calcutta High Court · (1863) 06 CAL CK 0002
High Courts03 Jun 1863
Ananda Mayi Dasi Vs Patit Pabuni Dasi and Others
Calcutta High Court · (1863) 06 CAL CK 0003
High Courts01 Jun 1863
Misri Kooer Vs Maharaja Maheswar Buksh Sing and Another Sriongo Kooer Vs Maharaja Maheswar Buksh Sing
Calcutta High Court · (1863) 06 CAL CK 0001
High Courts11 Apr 1863
Rani Swarnamayi and Others Vs Annada Gobind Chowdhry and Others
Calcutta High Court · (1863) 04 CAL CK 0001
High Courts18 Mar 1863
Biswambhar Misser and Others Vs Ganpat Misser
Calcutta High Court · (1863) 03 CAL CK 0001
High Courts19 Feb 1863
Purnima Chowdrain and Others Vs Nittanand Shah and Others
Calcutta High Court · (1863) 02 CAL CK 0002
High Courts19 Feb 1863
Maharani Indrajit Koonwari Vs Chokowari Sahu
Calcutta High Court · (1863) 02 CAL CK 0001
Tribunals and Commissions02 Aug 202Disposed Of
Agarwalla Udyog Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0005
Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)
Tribunals and Commissions02 Aug 202Disposed Of
Broadway Oils & Chemicals Privatelimited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0004
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)
Tribunals and Commissions02 Aug 202Disposed Of
Kohinoor Tie Up Private Limited Vs Central Government Through Regional Director
National Company Law Tribunal · (202) 08 NCLT CK 0002
Tribunals and Commissions01 Aug 202Disposed Of
Punjab National Bank Vs M/s Renu Residency Pvt Ltd
National Company Law Tribunal · (202) 08 NCLT CK 0006
Tribunals and Commissions01 Aug 202Allowed
Blooming Jewellery Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0003
Companies Act, 2013 — Section 133, 230, 230(7), 232, 232(3)
Tribunals and Commissions01 Aug 202Allowed
Navjyoti Residency Private Limited Vs
National Company Law Tribunal · (202) 08 NCLT CK 0001
Companies Act, 2013 — Section 133, 230, 230(7), 231, 232, 232(3)
Tribunals and Commissions29 Jul 202Disposed Of
Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd
National Company Law Tribunal · (202) 07 NCLT CK 0009
Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 12National Company Law Tribunal Rules 2016 — Rule 11
Tribunals and Commissions29 Jul 202Disposed Of
Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer
National Company Law Tribunal · (202) 07 NCLT CK 0008
Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1)(a), 14(1)(b), 33(5), 36, 36(4), 60(5)Indian Penal Code, 1860 — Section 193, 196, 228National Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions29 Jul 202Allowed
Hirfal Interiors Vs Salasar Enterprises Private Limite
National Company Law Tribunal · (202) 07 NCLT CK 0007
Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 33(1), 33(2), 33(5), 34(1), 52
Tribunals and Commissions29 Jul 202Disposed Of
Himratna Terpenes Private Limited Vs Registrar of Companies
National Company Law Tribunal · (202) 07 NCLT CK 0005
Companies Act, 2013 — Section 230, 230(1), 230(3), 230(4), 230(5), 232, 232(3)(i), 232(6), 233Income Tax Act, 1961 — Section 2(1B)