JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,218 of 61,203
Panna Lal Vs Kamta Prasad
Allahabad High Court · (1913) ILR (All) 123
Jogesh Chandra Ray Vs Yakub Ali
Calcutta High Court · (1912) 12 CAL CK 0020
Sekh Chand Pramanik Vs Romoni Mohan Roy
Calcutta High Court · 17 Ind. Cas. 603
Jogesh Chandra Roy Vs The Secretary of State for India in Council
Calcutta High Court · 24 Ind. Cas. 65
Baldeo Prasad and Another Vs Kunwar Bahadur and Another
Allahabad High Court · (1913) ILR (All) 105 : 18 Ind. Cas. 364
Prag and Others Vs Ram Niranjan and Others
Allahabad High Court · 17 Ind. Cas. 734
Ram Autar Dube Vs Badal Pandey and Others
Allahabad High Court · 17 Ind. Cas. 586
Kaliappa Gownden, Minor, by Next Friend, Mari Gownden Vs Deivasigamani Pillai and Another
Madras High Court · 18 Ind. Cas. 27
In Re: Purna Chandra Chatterjee, Muktear
Calcutta High Court · 17 Ind. Cas. 718
Thaddeus Vs Janaki Nath Saha
Calcutta High Court · (1913) ILR (Cal) 423
Troylokya Nath Pal Vs The Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 188
Lodd Govindoss Vs Ramdoss Vishnu Doss
Madras High Court · (1913) 24 MLJ 88
Lodd Govindoss Vs Ramdoss Vishnudoss
Madras High Court · 17 Ind. Cas. 752
Kesavasami Aiyar Vs A.L.R.A.R.R.M. Narayana Chetty and Another
Madras High Court · (1913) 24 MLJ 228
Jabbar Singh Vs Emperor
Allahabad High Court · 17 Ind. Cas. 541
Susila Sundari Dasi Vs Indu Bhusan Bose
Calcutta High Court · 18 Ind. Cas. 328
Saiyid Abdullah Khan Vs Saiyid Basharat Husain
Bombay High Court · (1913) 15 BOMLR 432
Saiyid Abdullah Khan Vs Saiyad Basharat Hussain
Privy Council · 17 IndCas 737