High Courts27 Nov 1912
Rodricks Vs Secretary of State For India
Calcutta High Court · (1913) ILR (Cal) 308
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,220 of 61,203
High Courts27 Nov 1912
Rasik Lal Sen and Others Vs Krishna Mohan Mandal Tikadar and Others
Calcutta High Court · 18 Ind. Cas. 249
High Courts27 Nov 1912
Ram Chandra Pal Vs Krishna L.L. Pal
Calcutta High Court · (1912) 11 CAL CK 0003
High Courts27 Nov 1912Dismissed
Udit Narain Dube and Others Vs Emperor
Allahabad High Court · 18 Ind. Cas. 896
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Emperor Vs Udit Narain Dube and Others
Allahabad High Court · (1913) ILR (All) 109
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Nov 1912Dismissed
Saiyid Ali Vs Ali Jan and Sajjad Husain and Others
Allahabad High Court · (1913) ILR (All) 98
Civil Procedure Code, 1882 — Section 539Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Nov 1912Dismissed
Saiyad Ali Vs Ali Jan and Others
Allahabad High Court · 18 Ind. Cas. 573
High Courts27 Nov 1912
Haji Muhammad Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 17 Ind. Cas. 656
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts27 Nov 1912
In Re: Mogambara Pattan and Others
Madras High Court · 34 Ind. Cas. 305 : (1915) 28 MLJ 379
High Courts27 Nov 1912
K. Lakshmana Aiyar Vs Sankaramoorthy Pillayan and Others
Madras High Court · 18 Ind. Cas. 199
High Courts27 Nov 1912
Lakshma Ammal and Another Vs Tyagaraja Mudaliar and Others Tyagaraja Mudaliar and Others Vs Lakshma Ammal and Another
Madras High Court · (1913) 24 MLJ 450
High Courts27 Nov 1912
K. Lakshmana Iyer and Another Vs Sankaramurthi Pillay and Others
Madras High Court · 18 Ind. Cas. 199
Transfer of Property Act, 1882 — Section 55
High Courts26 Nov 1912
Srinivasa Ayyangar and Others Vs The Secretary of State Foe India and Others
Madras High Court · (1915) ILR (Mad) 92
High Courts26 Nov 1912Allowed
Ahmedbhai Habibbhai Vs The Bombay Fire and Marine Insurance Co. Ltd.
Bombay High Court · (1913) 15 BOMLR 19
High Courts26 Nov 1912Dismissed
Hassan Bakhsh Vs Ilahi Bakhsh
Bombay High Court · (1913) 15 BOMLR 436
High Courts26 Nov 1912
Chandra Kant Bhattacharya Vs Abdul Gofoor Khan and Others
Calcutta High Court · 18 Ind. Cas. 237
High Courts26 Nov 1912Dismissed
Jadu Nath Belel Vs Raj Narain Mukherjee
Calcutta High Court · (1912) 11 CAL CK 0011
High Courts26 Nov 1912
Shoshi Kumar Bhattacharjee Vs Gour Kishore Chakravarti and Another
Calcutta High Court · 18 Ind. Cas. 593
Land Registration Act, 1876 — Section 78
High Courts26 Nov 1912Dismissed
Munshi Indar Sahai Vs Kunwar Shiam Bahadur
Bombay High Court · (1913) 15 BOMLR 418
High Courts26 Nov 1912Allowed
Azima Bibi Vs Munshi Shamalanand
Bombay High Court · (1913) 15 BOMLR 423